COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 4,653 of 6,586

High Courts27 Jan 2010Dismissed

Ram Gopal Vs Union of India and Others

Delhi High Court · (2010) 01 DEL CK 0294

Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 29Constitution of India, 1950 — Article 1, 14, 2, 226, 3

High Courts27 Jan 2010Dismissed

Union of India and Others Vs Sh.Ashok Kumar

Delhi High Court · (2010) 01 DEL CK 0290

High Courts27 Jan 2010Allowed

Krishna Devi and others Vs Abrar Ahmad and others

Delhi High Court · (2011) ACJ 1686

High Courts27 Jan 2010Allowed

Jarnail Singh Vs State (NCT of Delhi)

Delhi High Court · (2010) 01 DEL CK 0277

Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 300, 302, 304, 324

High Courts27 Jan 2010Allowed

Pradyuman Overseas Ltd. Vs Virgoz Oils and Fats Pte Ltd. and Another

Delhi High Court · (2010) 01 DEL CK 0275

Arbitration and Conciliation Act, 1996 — Section 45, 5

High Courts27 Jan 2010

Sobat Singh Vs Ramesh Chandra Gupta and Another

Delhi High Court · (2010) 159 PLR 24

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 1(1), Order 21 Rule 1(2), Order 21 Rule 1(4)Motor Vehicles Act, 1988 — Section 168(3), 173(1)

High Courts27 Jan 2010

Sholay Media Entrtainment and Another Vs Yogesh Patel and Others

Delhi High Court · (2010) 01 DEL CK 0254

High Courts27 Jan 2010Dismissed

National Dairy Development Board Vs Union of India (UOI) and the Comptroller and Auditor General

Delhi High Court · (2010) 01 DEL CK 0243

High Courts27 Jan 2010Allowed

Morepen Laboratories Ltd. Vs Union of India (UOI) and Others

Delhi High Court · (2010) 01 DEL CK 0237

High Courts27 Jan 2010

Ashima Securities Pvt. Ltd. Vs Municipal Corporation of Delhi

Delhi High Court · (2010) 2 ILR Delhi 578

High Courts27 Jan 2010Dismissed

Union of India (UOI) and Another Vs Dalip Kumar

Delhi High Court · (2010) 01 DEL CK 0143

High Courts27 Jan 2010

Smt. Rishalo Devi and Others Vs The Secretary (NCT of Delhi) and Others

Delhi High Court · (2011) ACJ 821 : (2010) 167 DLT 211

High Courts27 Jan 2010Dismissed

Sh. Bhupendra P. Watal Vs M.J. Investment and Financial Consultants and Others

Delhi High Court · (2010) 154 CompCas 82

High Courts25 Jan 2010Allowed

Laxman Overseas Vs Union of India (UOI) and Another

Delhi High Court · (2010) 167 DLT 302 : (2010) 252 ELT 512 : (2010) 3 ILR Delhi 371

High Courts25 Jan 2010Dismissed

Housing and Urban Development Corporation Ltd. Vs M.M. Shoes (East) Ltd. and Another

Delhi High Court · (2010) 3 ILR Delhi 367

High Courts25 Jan 2010Allowed

Ex. Ct. Rajesh Kumar Vs Union of India and Others

Delhi High Court · (2010) 01 DEL CK 0338

Border Security Force Act, 1968 — Section 93Border Security Force Rules, 1969 — Rule 99Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104

High Courts25 Jan 2010Dismissed

Union of India and Others Vs Gopal Sharma

Delhi High Court · (2010) 01 DEL CK 0325

High Courts25 Jan 2010Allowed

Hc/Dvr Shiv Kumar Singh Vs Ministry of Home Affairs and Others

Delhi High Court · (2010) 2 ILR Delhi 569

Penal Code, 1860 (IPC) — Section 279, 304A

High Courts25 Jan 2010Dismissed

Delhi Transport Corporation Vs Chander Singh

Delhi High Court · (2010) 01 DEL CK 0305

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33(2), 33(C)

High Courts25 Jan 2010

Commissioner of Income Tax Vs Aero Traders (P) Ltd.

Delhi High Court · (2010) 231 CTR 524 : (2010) 322 ITR 316