High Courts29 Jan 2010Dismissed
Hazari Lal and Others Vs State
Delhi High Court · (2010) 3 ILR Delhi 384
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 364A
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,651 of 6,586
High Courts29 Jan 2010Dismissed
Raju @ Battu Vs State of Delhi
Delhi High Court · (2010) 01 DEL CK 0318
Criminal Procedure Code, 1973 (CrPC) — Section 225, 311, 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts29 Jan 2010Dismissed
Anil Kumar and Others Vs Union of India and Another
Delhi High Court · (2010) 01 DEL CK 0313
High Courts29 Jan 2010Dismissed
Shri Hari Om Maheshwari Vs Shri Sanjay Kumar Jalan and Another
Delhi High Court · (2010) 01 DEL CK 0302
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 127, 14
High Courts29 Jan 2010
Manpower INC. and Another Vs AL-Hamdulillah Manpower Consultants
Delhi High Court · (2010) 43 PTC 201
Trade Marks Act, 1999 — Section 29(5)
High Courts29 Jan 2010
Capt. Swati Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0276
Constitution of India, 1950 — Article 21, 23
High Courts29 Jan 2010Dismissed
Delhi Transport Corporation Vs Suraj Bhan and another
Delhi High Court · (2011) ACJ 2294
High Courts29 Jan 2010Allowed
Abdul Rashid Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2010) 01 DEL CK 0264
Criminal Procedure Code, 1973 (CrPC) — Section 137(8), 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts29 Jan 2010
L.G. Electronics Vs Commissioner of Trade and Taxes
Delhi High Court · (2010) 167 DLT 67 : (2010) 29 VST 588
High Courts29 Jan 2010
Renaissance Aqua Sports P. Ltd. Vs Hotel Marina and Shri R.K. Mehra
Delhi High Court · (2010) 3 ILR Delhi 472
High Courts29 Jan 2010Dismissed
Jaidev Vs State of N.C.T of Delhi
Delhi High Court · (2010) 01 DEL CK 0231
High Courts29 Jan 2010Dismissed
Satya Pal and Another Vs Chief Engineer, Irrigation and Flood Control Department and Others
Delhi High Court · (2010) 01 DEL CK 0193
High Courts29 Jan 2010
Sunil Kapoor Vs Himmat Singh and Others
Delhi High Court · (2010) 167 DLT 806 : (2010) 2 ILR Delhi 616
High Courts29 Jan 2010Dismissed
Ashwani Tobacco Co. Pvt. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2010) 173 ECR 1 : (2010) 251 ELT 162
High Courts29 Jan 2010
Sanjay Suri and Others Vs State and Another
Delhi High Court · (2010) 167 DLT 123 : (2010) 102 SCL 1
High Courts29 Jan 2010
United Bank of India Vs Sh. P.K. Duggal and Others
Delhi High Court · (2010) 01 DEL CK 0060