High Courts01 Feb 2010Dismissed
Commissioner of Income Tax Vs Anil Bhalla
Delhi High Court · (2010) 322 ITR 191
Income Tax Act, 1961 — Section 69C
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,650 of 6,586
High Courts01 Feb 2010Dismissed
Gurudwara Sri Guru Singh Sabha Regd. thru. Secy. Sardar Gurjeet Singh Vs Charanjit Singh Bhasin
Delhi High Court · (2010) 02 DEL CK 0160
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 9Constitution of India, 1950 — Article 227
High Courts01 Feb 2010Dismissed
Times Business Solution Limited Vs Debayan Bagchi
Delhi High Court · (2010) 02 DEL CK 0139
High Courts01 Feb 2010Allowed
Naib Subedar K.C. Jena Vs Union of India (UOI) and Others
Delhi High Court · (2010) 02 DEL CK 0115
High Courts01 Feb 2010Dismissed
Commissioner of Central Excise Vs M.B. Dyers
Delhi High Court · (2010) 173 ECR 183 : (2010) 253 ELT 402
High Courts01 Feb 2010Dismissed
Raj Kunwar Vs The Delhi Jal Board
Delhi High Court · (2010) 02 DEL CK 0100
High Courts01 Feb 2010Dismissed
Wee Aar Constructive Builders Vs Simplex Concrete Piles (India) Ltd.
Delhi High Court · (2010) 167 DLT 723
High Courts01 Feb 2010Dismissed
Union of India (UOI) and Others Vs Ram Karan Sharma
Delhi High Court · (2010) 02 DEL CK 0097
High Courts01 Feb 2010Allowed
Mukesh Chand, Horam Singh and Mahender Singh Vs State (Govt. of N.C.T. of Delhi)
Delhi High Court · (2010) 02 DEL CK 0081
High Courts01 Feb 2010Dismissed
Nitish Kumar @ Pinku @ Bablu Vs State
Delhi High Court · (2010) 02 DEL CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 376, 376(1)
High Courts01 Feb 2010Dismissed
Sh. Net Ram Vs Union of India (UOI) and Others
Delhi High Court · (2010) 02 DEL CK 0074
High Courts01 Feb 2010Dismissed
Yashpal Dhawan and Another Vs Mohinder Singh Chana
Delhi High Court · (2010) 167 DLT 366
High Courts01 Feb 2010Dismissed
Sh. Babu Lal Meena Vs Controller General of Accounts and Others
Delhi High Court · (2010) 02 DEL CK 0040
High Courts01 Feb 2010Dismissed
Basir Vs State
Delhi High Court · (2010) 02 DEL CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts01 Feb 2010Dismissed
Satendra Kumar Baliyan Vs Smt. Sheela Srivastava and Others
Delhi High Court · (2010) 02 DEL CK 0023
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 7 Rule 1
High Courts01 Feb 2010Allowed
Lakhani Rubber Works Vs Ritzy Polymers
Delhi High Court · (2010) 167 DLT 521 : (2010) 3 ILR Delhi 502 : (2011) 7 RCR(Civil) 1117
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts01 Feb 2010Allowed
Dr. I.P. Singh Vs Shri M.P. Jain
Delhi High Court · (2010) 02 DEL CK 0004
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts01 Feb 2010Dismissed
Sh. Jiya Ram Vs Union of India (UOI) and Others
Delhi High Court · (2010) 02 DEL CK 0003
Constitution of India, 1950 — Article 226
High Courts29 Jan 2010Disposed Off
Kiran Hazrati Vs Meena Chandna
Delhi High Court · (2011) 176 DLT 717 : (2010) 2 ILR Delhi 627
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, 151Delhi Rent Control Act, 1958 — Section 14(1)
High Courts29 Jan 2010Dismissed
Sh. Navendra Kumar Vs M.T.N.L.
Delhi High Court · (2010) 01 DEL CK 0330
Central Civil Services (Pension) Rules, 1972 — Rule 37A, 37A(24), 9Constitution of India, 1950 — Article 226Mahanagar Telephone Nigam Limited (Conduct, Discipline and Appeal) Rules, 1998 — Rule 5(43)