High Courts03 Feb 2010Dismissed
Sh. S.S. Bhal Vs Delhi Tourism and Transport Development Corporation Ltd.
Delhi High Court · (2010) 02 DEL CK 0105
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,648 of 6,586
High Courts03 Feb 2010Dismissed
K.B. Yadav and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 167 DLT 564 : (2010) 125 FLR 243
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 5D(3), 5D(4), 5D(5), 5D(6), 5D(7)
High Courts03 Feb 2010
D.T.C. and Others Vs Meena Kumari and Another Ram Kishan and Another Vs D.T.C. and Others
Delhi High Court · (2011) ACJ 1211 : (2010) 6 ILR Delhi 24 : (2011) 1 TAC 545
Constitution of India, 1950 — Article 15Contract Act, 1872 — Section 23Hindu Succession Act, 1956 — Section 14
High Courts03 Feb 2010Dismissed
Ashok Khatri Vs State (N.C.T. of Delhi)
Delhi High Court · (2010) CriLJ 1800 : (2012) 1 JCC 201
High Courts02 Feb 2010Dismissed
Satyavir Singh Vs Govt. of NCTD and Others
Delhi High Court · (2010) 02 DEL CK 0391
High Courts02 Feb 2010Dismissed
Anokhey Lal Kardam Vs Maitrey Budh Vihar Prabandhak Samiti
Delhi High Court · (2010) 02 DEL CK 0390
Constitution of India, 1950 — Article 227
High Courts02 Feb 2010
Dabur India Ltd. Vs Colortek Meghalaya Pvt. Ltd. and Godrej Sara - Lee
Delhi High Court · (2010) 167 DLT 278 : (2010) 4 ILR Delhi 489 : (2010) 44 PTC 254 : (2011) 7 RCR(Civil) 924
High Courts02 Feb 2010Allowed
Jitender Kumar Vs Virender Singh and Others
Delhi High Court · (2010) ACJ 1618
High Courts02 Feb 2010
J.D. Jain and Others Vs Sharma Associates and Others BA+
Delhi High Court · (2010) 167 DLT 766
High Courts02 Feb 2010
S.N. Bansal Through L.R''s Vs Government of National Capital Territory of Delhi
Delhi High Court · (2010) 3 ILR Delhi 505
Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1978 — Section 5Sales of Goods Act, 1930 — Section 41(2), 42, 43
High Courts02 Feb 2010
Cisco Technology, Inc. Vs Yameen and Another
Delhi High Court · (2011) 45 PTC 269
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, Order 9 Rule 7
High Courts02 Feb 2010Dismissed
Schender India Pvt. Ltd. Vs Sirpur Paper Mills Ltd.
Delhi High Court · (2010) 158 PLR 51
Civil Procedure Code, 1908 (CPC) — Section 149, 151Criminal Procedure Code, 1973 (CrPC) — Section 200Limitation Act, 1963 — Article 74, 79, 3, 3(2), 5
High Courts02 Feb 2010Dismissed
Rajesh Kumar Gupta Vs Shri Ajay Saluja and Another
Delhi High Court · (2010) 02 DEL CK 0185
Constitution of India, 1950 — Article 227
High Courts02 Feb 2010Dismissed
Kishan Singh Vs State
Delhi High Court · (2010) CriLJ 3988 : (2010) 167 DLT 87
High Courts02 Feb 2010Dismissed
Mitra Guha Builders (India) Co. Vs Delhi EPDP CGHS Ltd.
Delhi High Court · (2010) 02 DEL CK 0161
High Courts02 Feb 2010Dismissed
Neelu Mehta Vs State and Another
Delhi High Court · (2010) 02 DEL CK 0143
High Courts02 Feb 2010Dismissed
Kamlesh and Others Vs State and Others
Delhi High Court · (2010) 02 DEL CK 0142
High Courts02 Feb 2010Dismissed
Chander Bati Vs Om Prakash and Others
Delhi High Court · (2010) 02 DEL CK 0134
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17