COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 4,647 of 6,586

High Courts04 Feb 2010

Anand Prakash and Others Vs Sh. Ram Kala and Another

Delhi High Court · (2010) 167 DLT 225 : (2010) 3 ILR Delhi 404

Civil Procedure Code, 1908 (CPC) — Section 9Delhi Land Reforms Act, 1954 — Section 104, 11, 13, 185, 185(1)Specific Relief Act, 1877 — Section 34, 42

High Courts04 Feb 2010Dismissed

National Project Construction Corporation Ltd. Vs Sharma and Associates Contractors (P) Ltd.

Delhi High Court · (2010) 02 DEL CK 0150

High Courts04 Feb 2010

Pitam Singh Vs State

Delhi High Court · (2010) 02 DEL CK 0137

High Courts04 Feb 2010

Tilak Raj Vs State (N.C.T.) of Delhi

Delhi High Court · (2010) 5 ILR Delhi 28

High Courts04 Feb 2010

Jitender Kumar Vs State of Delhi

Delhi High Court · (2010) 02 DEL CK 0135

Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3), 397Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 279, 304A

High Courts04 Feb 2010

Kamal Goyal Vs United Phosphorus Ltd.

Delhi High Court · (2010) 02 DEL CK 0078

High Courts04 Feb 2010

Anil Jain Vs Union of India (UOI) and Another

Delhi High Court · (2010) 02 DEL CK 0037

Land Acquisition Act, 1894 — Section 4

High Courts04 Feb 2010

Shri Satender Kumar Vs Municipal Corporation of Delhi and Another Shri Om Parkash Vs Govt. of NCT of Delhi and Another

Delhi High Court · (2010) 02 DEL CK 0034

High Courts03 Feb 2010

Eider PW1 Paging Limited and Eider PW1 Communications Ltd. Vs Union of India (UOI) and Others

Delhi High Court · (2010) 115 DRJ 263

Arbitration and Conciliation Act, 1996 — Section 34, 36Civil Procedure Code, 1908 (CPC) — Section 47Probation of Offenders Act, 1958 — Section 18, 5(2)

High Courts03 Feb 2010

Association For Development Vs Union of India (UOI)

Delhi High Court · (2010) 115 DRJ 277 : (2010) 3 ILR Delhi 522 : (2011) 7 RCR(Civil) 1106

Commission for Protection of Child Rights Act, 2005 — Section 3, 3(2), 4Constitution of India, 1950 — Article 14

High Courts03 Feb 2010Allowed

Gayatri Devi Vs Tersam Singh and others

Delhi High Court · (2011) ACJ 1690

High Courts03 Feb 2010Allowed

Sterlite Industries (India) Limited Vs Union of India (UOI) and Another

Delhi High Court · (2010) 02 DEL CK 0299

High Courts03 Feb 2010Dismissed

Vijay Lakshmi Bhalla Vs Union of India and Another

Delhi High Court · (2010) 02 DEL CK 0266

Constitution of India, 1950 — Article 226

High Courts03 Feb 2010Dismissed

UOI and Others Vs Smt. Kiran Bala Sharma and Another

Delhi High Court · (2010) 02 DEL CK 0260

High Courts03 Feb 2010Dismissed

Rajiv Bali Vs Narender Kumar and others

Delhi High Court · (2011) ACJ 2121

High Courts03 Feb 2010Dismissed

Ikjot Chatwal Vs Balbir Chatwal

Delhi High Court · (2010) 02 DEL CK 0244

Hindu Marriage Act, 1955 — Section 13(1)(ia), 24

High Courts03 Feb 2010Dismissed

Jitender Singh Vs UOI and Others

Delhi High Court · (2010) 02 DEL CK 0242

Border Security Force Act, 1968 — Section 40, 46Border Security Force Rules, 1969 — Rule 157, 161

High Courts03 Feb 2010Allowed

Gayatari Devi Vs Tersam Singh and Others

Delhi High Court · (2010) 02 DEL CK 0234

High Courts03 Feb 2010

Sadanand Properties Pvt. Ltd and Others Vs Punjab National Bank and Others

Delhi High Court · (2010) 02 DEL CK 0155

High Courts03 Feb 2010

Shalla Limbu Vs State of NCT of Delhi

Delhi High Court · (2010) 02 DEL CK 0138