High Courts05 Feb 2010Allowed
Anand Singh Yessong Vs UOI and Others
Delhi High Court · (2010) 02 DEL CK 0241
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,646 of 6,586
High Courts05 Feb 2010Allowed
Prehlad Singh Vs Balwant Singh and Others
Delhi High Court · (2010) 02 DEL CK 0233
High Courts05 Feb 2010Dismissed
Deepak Bhardwaj and Another Vs Usha Rai
Delhi High Court · (2010) 115 DRJ 296
Delhi Rent Control Act, 1958 — Section 3, 50Evidence Act, 1872 — Section 101, 106Transfer of Property Act, 1882 — Section 106, 111
High Courts05 Feb 2010Allowed
State Bank of India Vs Hon''ble Debts Recovery Appellate Tribunal and Others Payorite Print Media Pvt. Ltd. Vs State Bank of India and Others
Delhi High Court · AIR 2010 Delhi 83 : (2010) 3 BC 38 : (2010) 3 ILR Delhi 537 : (2010) 159 PLR 53
High Courts05 Feb 2010Dismissed
Pramod Kumar Garg Vs Punjab Tractor Limited
Delhi High Court · (2010) 42 PTC 633 : (2011) 7 RCR(Civil) 1954
High Courts05 Feb 2010
Sarvadeshik Arya Pratinidhi Sabha and Another Vs Sh. Kailash Nath Singh Yadav and Others
Delhi High Court · (2010) 167 DLT 553 : (2011) 7 RCR(Civil) 1119
High Courts05 Feb 2010
Glaxo Group Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2010) 167 DLT 498 : (2010) 42 PTC 507 : (2011) 7 RCR(Civil) 1112
High Courts04 Feb 2010
Chandan (Deceased) Thr. LRs. and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 115 DRJ 582
Land Acquisition Act, 1894 — Section 18, 23(1A), 4, 4(1), 6
High Courts04 Feb 2010Dismissed
Vivek Narayan Pal Vs Sumitra Pal
Delhi High Court · (2010) 4 ILR Delhi 499 : (2010) 159 PLR 4
High Courts04 Feb 2010Dismissed
Chaman Lal and Another Vs State
Delhi High Court · (2010) 02 DEL CK 0328
High Courts04 Feb 2010Dismissed
Sukhpreet Singh Vs Kamaljeet Kaur
Delhi High Court · (2010) 3 ILR Delhi 530
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 10, Order 7 Rule 10A, Order 7 Rule 11(d), Order 7 Rule 13
High Courts04 Feb 2010Allowed
Abhishek Kalia and Others Vs V. Urmila Tomar and Others
Delhi High Court · (2012) ACJ 823
High Courts04 Feb 2010Dismissed
Mahabir Singh Vs M/s Bharat Hotels Ltd
Delhi High Court · (2010) 02 DEL CK 0262
Constitution of India, 1950 — Article 226, 227
High Courts04 Feb 2010Dismissed
Iqbal Nath Sharma Vs Union of India and Others
Delhi High Court · (2010) 02 DEL CK 0259
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 27(2)Constitution of India, 1950 — Article 226
High Courts04 Feb 2010Dismissed
Sh. Prem Singh Vs Union of India and Others
Delhi High Court · (2010) 02 DEL CK 0245
High Courts04 Feb 2010
Gurdial Singh and Others Vs Food Corporation of India
Delhi High Court · (2011) 7 RCR(Civil) 1140
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Evidence Act, 1872 — Section 115
High Courts04 Feb 2010
Tata Sons Limited and Another Vs Rama Nerusu and Others
Delhi High Court · (2010) 02 DEL CK 0217
Trade Marks Act, 1999 — Section 2, 29(1), 29(2), 29(5)