High Courts09 Feb 2010
Rohit Kaushal and Another Vs State and Others
Delhi High Court · (2010) 02 DEL CK 0031
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,644 of 6,586
High Courts08 Feb 2010
High Moor Limited Vs Project and Equipment Corporation of India Limited
Delhi High Court · (2010) 02 DEL CK 0388
High Courts08 Feb 2010Dismissed
Benson Shoes Vs Sh. Chunni Lal Takkar
Delhi High Court · (2010) 167 DLT 678
High Courts08 Feb 2010
UCB Farchim SA Vs Cipla Ltd. and Others Colorcon Inc. Vs Ideal Cures Pvt. Ltd. and Others Yeda Research and Development Co. Ltd. Vs Natco Pharma Ltd and Others Eli Lilly and Co. Vs Ajanta Pharma Ltd. Ors.
Delhi High Court · (2010) 167 DLT 459 : (2010) 42 PTC 425 : (2011) 7 RCR(Civil) 1097
High Courts08 Feb 2010Allowed
Splendor Landbase Limited Vs Mirage Infra Limited and Another
Delhi High Court · (2010) 02 DEL CK 0346
Arbitration Act, 1940 — Section 14, 15, 16, 2, 30Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10A, 15, 16, 17
High Courts08 Feb 2010
Som Sugandh Industries Ltd. and Another Vs Union of India (UOI) and Another
Delhi High Court · (2010) 2 Crimes 646
High Courts08 Feb 2010
Revd. Dr. Valson Thampu Vs Ajay P. Singha and Others
Delhi High Court · (2010) 02 DEL CK 0331
High Courts08 Feb 2010Dismissed
Indian Environmental Society Vs Dr. L.M. Saxena
Delhi High Court · (2011) 176 DLT 325 : (2011) 2 LLJ 790 : (2012) 1 SLJ 354
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 3
High Courts08 Feb 2010Dismissed
Union of India Vs Sh. Hem Raj
Delhi High Court · (2010) 02 DEL CK 0318
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Penal Code, 1860 (IPC) — Section 34, 467, 468, 471
High Courts08 Feb 2010Dismissed
Commissioner of Payments Vs Kishni Devi and Others
Delhi High Court · (2010) 4 ILR Delhi 508
Sick Textile Undertakings (Nationalisation) Act, 1974 — Section 17, 18, 20, 21, 22(1)
High Courts08 Feb 2010Dismissed
Sahib Singh Vs Government of NCT of Delhi and Others
Delhi High Court · (2011) 176 DLT 512
Civil Procedure Code, 1908 (CPC) — Section 89
High Courts08 Feb 2010
Commissioner of Income Tax Vs Khaitan Chemicals and Fertilizers Ltd.
Delhi High Court · (2010) 326 ITR 114
Income Tax Act, 1961 — Section 36(1), 37(1)
High Courts08 Feb 2010Dismissed
C. Rama Krishnan and Another Vs Oriental Bank of Commerce and Others
Delhi High Court · (2010) 2 BC 409
Constitution of India, 1950 — Article 227
High Courts08 Feb 2010
Vivek Rastogi Vs Archana Rastogi
Delhi High Court · AIR 2010 Delhi 221 : (2011) 178 DLT 417 : (2010) 2 ILR Delhi 647
High Courts08 Feb 2010
Delhi Development Authority Vs Dharam Singh
Delhi High Court · (2010) 02 DEL CK 0129