High Courts10 Feb 2010Allowed
Oriental Insurance Co. Ltd. Vs Pyare Lal and Others
Delhi High Court · (2010) ACJ 1647
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Delhi High Court judgments
1,31,711 judgments · page 4,642 of 6,586
High Courts10 Feb 2010Allowed
Padmavati Buildtech and Farms Pvt. Ltd. Vs National Textile Corporation Ltd. and Others
Delhi High Court · (2010) 158 PLR 14
Constitution of India, 1950 — Article 226
High Courts10 Feb 2010Dismissed
Varehouse Infotech Ceebros Arcade and Another Vs SAP Aktiengesellschaft and Others
Delhi High Court · (2010) 115 DRJ 697 : (2010) 42 PTC 650
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 16, 17, 18, 19Copyright Act, 1957 — Section 62, 62(1), 62(2)Trade Marks Act, 1999 — Section 134
High Courts10 Feb 2010
The Commissioner of Income Tax - III Vs Sona Koyo Steering Systems Limited
Delhi High Court · (2010) 230 CTR 251 : (2010) 321 ITR 463 : (2010) 189 TAXMAN 110
Income Tax Act, 1961 — Section 28, 80A(2), 80B(5), 80I, 80I(1)
High Courts10 Feb 2010Dismissed
Santosh Mandhani Another Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2010) 2 BC 316
High Courts10 Feb 2010
Pramod Khanna and Another Vs Subod Khanna and Another
Delhi High Court · (2010) 169 DLT 62
High Courts10 Feb 2010
Uggarsain Market and Ashok Nagar Shopkeepers Welfare Association (Regd.) and Others Vs State of Delhi and Others
Delhi High Court · (2010) 02 DEL CK 0153
High Courts10 Feb 2010Dismissed
Stichting Doen-Postcode Loterij Vs Vin Poly Recyclers Pvt. Ltd. and Others
Delhi High Court · (2010) 154 CompCas 155 : (2010) 1 CompLJ 795 : (2010) 167 DLT 333 : (2010) 3 ILR Delhi 425 : (2011) 7 RCR(Civil) 1037
High Courts10 Feb 2010
Bhushan Steel and Strips Ltd. Vs Bhartiya Loha Udyog (P.) Ltd.
Delhi High Court · (2010) 167 DLT 237 : (2011) 7 RCR(Civil) 2493
High Courts10 Feb 2010Dismissed
Vishnu Prakash Bajpai Vs Securities and Exchange Board of India
Delhi High Court · (2010) 2 BC 529 : (2010) 154 CompCas 147 : (2010) 2 CompLJ 23 : (2010) 2 Crimes 394
High Courts10 Feb 2010Dismissed
Rajwanti Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 02 DEL CK 0112
High Courts10 Feb 2010
J.K. Oil Industries Vs Adani Wilmar Limited
Delhi High Court · (2010) 42 PTC 639
High Courts10 Feb 2010Dismissed
Himachal Pradesh Financial Corporation Vs Sainsons Fibres (P) Ltd. and Others
Delhi High Court · (2010) 2 BC 622
High Courts10 Feb 2010
Union of India (UOI) and Others Vs Amarjit Kainth
Delhi High Court · (2010) 02 DEL CK 0045
High Courts10 Feb 2010Allowed
Nestle India Limited Vs Mood Hospitality Private Limited
Delhi High Court · (2010) 3 ILR Delhi 560 : (2010) 42 PTC 514
High Courts10 Feb 2010
Mohd. Arafin Vs The State (Delhi Admn.)
Delhi High Court · (2010) 02 DEL CK 0013
High Courts09 Feb 2010Dismissed
National Textile Corporation Ltd. and Another Vs Ashval Vaderaa
Delhi High Court · (2010) 167 DLT 602 : (2011) 7 RCR(Civil) 1134
Arbitration Act, 1940 — Section 8Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 12 Rule 6, Order 8 Rule 3, Order 8 Rule 4, 151Income Tax Act, 1961 — Section 194I
High Courts09 Feb 2010
Commissioner of Income Tax Vs P.S. Jain Company Ltd.
Delhi High Court · (2010) 322 ITR 320 : (2010) 192 TAXMAN 51
Income Tax Act, 1961 — Section 68Income Tax Rules, 1962 — Rule 46A
High Courts09 Feb 2010Dismissed
Union of India (UOI) Vs Ravinder Singh
Delhi High Court · (2010) 02 DEL CK 0363
High Courts09 Feb 2010Disposed Off
Ravindra Prasad Juyal Vs UOI and Another
Delhi High Court · (2010) 02 DEL CK 0316