High Courts15 Feb 2010
Bhoj Kumar Sharma Vs Union of India (UOI) and Another
Delhi High Court · (2011) 180 DLT 748
Land Acquisition Act, 1894 — Section 4
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,640 of 6,586
High Courts15 Feb 2010
Union of India Vs Sher Singh and Others
Delhi High Court · (2010) 02 DEL CK 0214
Land Acquisition Act, 1894 — Section 4
High Courts15 Feb 2010Dismissed
Modern Food Industries (India) Ltd. Vs Shardha Poly Print ''N'' Pack (P) Ltd.
Delhi High Court · (2010) 115 DRJ 585
Arbitration and Conciliation Act, 1996 — Section 19, 34
High Courts15 Feb 2010
Rajesh Tyagi and Others Vs Jaibir Singh and Others
Delhi High Court · (2010) 02 DEL CK 0202
High Courts15 Feb 2010
Ms. Rosetta Williams Vs Delhi Public School Society
Delhi High Court · (2010) 168 DLT 428
High Courts15 Feb 2010
Pt. Shankara Nand Jha Memorial Charitable Trust Regd. Vs M.C.D. and Another
Delhi High Court · (2010) 02 DEL CK 0145
High Courts15 Feb 2010
Commissioner of Income Tax Vs Gora Mal Hari Ram Ltd.
Delhi High Court · (2010) 191 TAXMAN 94
High Courts15 Feb 2010
Bhagwat Dayal Vashisht Vs BSES Limited and Another
Delhi High Court · (2010) 02 DEL CK 0089
High Courts15 Feb 2010
Sonia Khosla Vs Vikram Bakshi and Others
Delhi High Court · (2010) 1 CompLJ 746
High Courts15 Feb 2010Dismissed
Union of India (UOI) Vs P.C. Misra and Others
Delhi High Court · (2010) 02 DEL CK 0086
High Courts15 Feb 2010Dismissed
Govt. of NCT of Delhi and Others Vs Sh. Mohinder Singh and Others
Delhi High Court · (2010) 02 DEL CK 0085
High Courts15 Feb 2010Dismissed
Sh. Raghubir Singh and Others Vs Financial Commissioner and Others
Delhi High Court · (2010) 159 PLR 37
High Courts15 Feb 2010
Hansa Vision Pvt. Ltd. Vs Dabur (India) Limited and Others
Delhi High Court · (2010) 2 BC 549 : (2010) 168 DLT 562
High Courts15 Feb 2010Allowed
Promod Nath Vs The Regional Provident Fund Commissioner
Delhi High Court · (2010) 02 DEL CK 0051
High Courts15 Feb 2010
Kishore Kumar Kaul Vs BSES Rajdhani Power Ltd.
Delhi High Court · (2010) 02 DEL CK 0048
High Courts15 Feb 2010
Anar Singh Vs Union of India (UOI) and Another
Delhi High Court · (2011) 182 DLT 56
Land Acquisition Act, 1894 — Section 4
High Courts15 Feb 2010
Pawan Kumar and Another Vs State and Others
Delhi High Court · (2010) 02 DEL CK 0024
High Courts15 Feb 2010
Amar Taxi Service and Others Vs Commissioner of Police and Others
Delhi High Court · (2010) 02 DEL CK 0022
High Courts15 Feb 2010Dismissed
Noel Sudhakar Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 02 DEL CK 0019
High Courts15 Feb 2010
Yogendra Prakash Jauhari Vs Bar Council of India and Others
Delhi High Court · (2010) 02 DEL CK 0016