High Courts17 Feb 2010

Gopal Mishra Vs State and Another

Delhi High Court · (2010) 2 BC 237 : (2010) 167 DLT 387 : (2010) 5 RCR(Criminal) 743

Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27