High Courts22 Feb 2010
Asian Hotels Ltd. Vs Y.A. Ghulam Mohamed and Another
Delhi High Court · (2010) 02 DEL CK 0128
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 88
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,636 of 6,586
High Courts22 Feb 2010
Satinder Nath Sharma and Another Vs Hari Chand
Delhi High Court · (2010) 168 DLT 248
High Courts22 Feb 2010Dismissed
S.N. Enterprise Vs P.K. Tripathi and Another
Delhi High Court · (2010) 02 DEL CK 0104
High Courts22 Feb 2010Allowed
Dr. Ravinder Singh Vs Medical Council of India and Another
Delhi High Court · (2010) 02 DEL CK 0083
High Courts22 Feb 2010Allowed
Sanjay Steel and Another Vs Kapil Kumar Tayal and Another
Delhi High Court · (2010) 02 DEL CK 0068
High Courts22 Feb 2010Allowed
Mount Everest Mineral Water Ltd. Vs Bisleri International Pvt. Ltd. and Others
Delhi High Court · (2010) 171 DLT 298 : (2010) 43 PTC 129
High Courts22 Feb 2010Allowed
Anju Singh Vs Greenfields Public School and Another
Delhi High Court · (2010) 02 DEL CK 0044
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Delhi School Education Act, 1973 — Section 10, 11, 25, 8, 8(3)
High Courts22 Feb 2010Allowed
Sukhbir Singh Vs Jitender Sharma and Another
Delhi High Court · (2010) 2 BC 512 : (2010) 169 DLT 78
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), Order 37 Rule 3(6), Order 37 Rule 6, Order 9 Rule 4, 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts22 Feb 2010Dismissed
Om Prakash Verma Vs The Secretary, Ministry of Home Affairs and Others
Delhi High Court · (2010) 02 DEL CK 0005
High Courts19 Feb 2010Dismissed
Sushant Ray Vs Dean and Head, Faculty of Law, University of Delhi
Delhi High Court · (2010) 02 DEL CK 0290
Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts19 Feb 2010Dismissed
Pradeep Kumar Vs Govt. of NCT Delhi and Ors
Delhi High Court · (2010) 02 DEL CK 0289
High Courts19 Feb 2010Dismissed
Virendera Jain Vs Naresh Dayal and Ors
Delhi High Court · (2010) 02 DEL CK 0288
High Courts19 Feb 2010
M/s. Vijay Trading and Transport Co. Vs Central Warehousing Corporation
Delhi High Court · (2010) 02 DEL CK 0249
Arbitration and Conciliation Act, 1996 — Section 34
High Courts19 Feb 2010Dismissed
Delhi Metro Rail Corporation Limited Vs Inderjeet
Delhi High Court · (2010) 02 DEL CK 0228
Penal Code, 1860 (IPC) — Section 294, 323, 325, 34, 341
High Courts19 Feb 2010Dismissed
Union of India Vs Shri Lal Singh
Delhi High Court · (2010) 02 DEL CK 0227
Constitution of India, 1950 — Article 226
High Courts19 Feb 2010Dismissed
Govt. of NCT of Delhi and Another Vs Rajni Dobhal
Delhi High Court · (2010) 02 DEL CK 0226
Administrative Tribunals Act, 1985 — Section 22, 4Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 376
High Courts19 Feb 2010Dismissed
Sh. Ishwar P. Pujara and Others Vs Mr. Rakesh Kumar Daver and Others
Delhi High Court · (2010) 02 DEL CK 0224
Constitution of India, 1950 — Article 227Contempt of Courts Act, 1971 — Section 15, 15(1)
High Courts19 Feb 2010Allowed
Anil Khosla Vs Mahesh Kumar and Others
Delhi High Court · (2012) ACJ 143 : (2011) 1 TAC 250