High Courts24 Feb 2010
Narain Dass and Others Vs The Registrar of Cooperative Societies and Others
Delhi High Court · (2010) 02 DEL CK 0268
Delhi Co-operative Societies Act, 1972 — Section 70Delhi Co-operative Societies Act, 2003 — Section 59(1)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,634 of 6,586
High Courts24 Feb 2010Allowed
National Insurance Co. Ltd Vs Santosh Tirkey and Ors
Delhi High Court · (2010) 02 DEL CK 0263
High Courts24 Feb 2010
Naresh Kumar Vs Municipal Corporation of Delhi
Delhi High Court · (2011) 179 DLT 237 : (2011) 4 LLJ 535 : (2012) 2 SLJ 466
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 25FLimitation Act, 1963 — Article 137
High Courts24 Feb 2010Dismissed
Sher Singh Vs UOI and Anr
Delhi High Court · (2010) 02 DEL CK 0238
Constitution of India, 1950 — Article 226Statistical Service Rules, 1961 — Rule 13
High Courts24 Feb 2010Allowed
Zyxel Technology India Private Limited Vs Mahendra Kumar Lalwani and Others
Delhi High Court · (2010) 02 DEL CK 0218
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts24 Feb 2010Dismissed
Multipurpose Training Center for Deaf Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 115 DRJ 564 Supp : (2010) 125 FLR 691 : (2010) 3 LLJ 665
Constitution of India, 1950 — Article 226Delhi Shops and Establishments Act, 1954 — Section 2(5)Factories Act, 1948 — Section 7(1)
High Courts24 Feb 2010
Commissioner of Income Tax Vs Forech India Ltd.
Delhi High Court · (2010) 231 CTR 267 : (2010) 329 ITR 336
Civil Procedure Code, 1908 (CPC) — Section 100Income Tax Act, 1961 — Section 260A
High Courts24 Feb 2010
Ajay Kohli Vs Ansal Properties and Industries Ltd.
Delhi High Court · (2010) 02 DEL CK 0014
High Courts23 Feb 2010Dismissed
Rakesh Kumar Gupta Vs Central Bank of India and Others
Delhi High Court · (2010) 02 DEL CK 0383
High Courts23 Feb 2010
Sobat Singh Vs Ramesh Chandra Gupta and Another
Delhi High Court · (2011) ACJ 2062 : (2010) 6 ILR Delhi 11
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1Delhi Motor Accidents Claims Tribunal Rules, 2008 — Rule 31, 32Motor Vehicles Act, 1988 — Section 168, 168(3), 169, 174
High Courts23 Feb 2010Dismissed
Commissioner of Customs (I And G) Vs S.P. Goyal
Delhi High Court · (2010) 259 ELT 690
Right to Information Act, 2005 — Section 24
High Courts23 Feb 2010Dismissed
All India Council For Technical Education and Another Vs Rominder Randhawa and Others
Delhi High Court · (2010) 02 DEL CK 0280
Constitution of India, 1950 — Article 14, 16, 226, 311(2)Punjab Police Rules, 1934 — Rule 12.21, 16.24
High Courts23 Feb 2010Disposed Off
The Management of Ashok Hotel (ITDC) Vs Shri. R.B. Bansal
Delhi High Court · (2010) 02 DEL CK 0277
Constitution of India, 1950 — Article 226
High Courts23 Feb 2010Dismissed
DTC Engineers Association (Regd.) Vs D.T.C. and Others
Delhi High Court · (2010) 02 DEL CK 0264
Constitution of India, 1950 — Article 226
High Courts23 Feb 2010
Simplex Concrete Piles (India) Ltd. Vs Union of India
Delhi High Court · (2010) 2 ILR Delhi 699
Arbitration Act, 1940 — Section 20, 29Carriers Act, 1865 — Section 10Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Feb 2010Dismissed
Manoj Kumar Bajpai and Others Vs UOI and the Secretary
Delhi High Court · (2010) 02 DEL CK 0239
Constitution of India, 1950 — Article 226
High Courts23 Feb 2010
Vyom Garg and Another Vs Shyam Lal Aggarwal and Sons and Others
Delhi High Court · (2010) 02 DEL CK 0197
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 10Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 107
High Courts23 Feb 2010
Prem Singh Rawat and Others Vs Union of India (UOI) and Another
Delhi High Court · (2010) 02 DEL CK 0179
High Courts23 Feb 2010Dismissed
D.T.C. Vs Suraj Bhan and Others
Delhi High Court · (2010) 168 DLT 614 : (2010) 125 FLR 893 : (2011) 3 LLJ 90
High Courts23 Feb 2010Dismissed
S.S. Gupta Vs Himmat Singh (now deceased) and Others
Delhi High Court · (2010) 02 DEL CK 0132