High Courts26 Feb 2010Allowed
Punjab National Bank Vs Union of India (UOI) and Another
Delhi High Court · (2010) 5 ILR Delhi 793
General Clauses Act, 1897 — Section 16Industrial Disputes Act, 1947 — Section 10
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,633 of 6,586
High Courts26 Feb 2010Dismissed
Structural Waterproofing Co. Pvt. Ltd. Vs Continental Foundation Joint Venture and Co.
Delhi High Court · (2010) 02 DEL CK 0010
High Courts25 Feb 2010
Sonu, D. Venkat Rao and Saroja Rao Vs State
Delhi High Court · (2010) 02 DEL CK 0385
Criminal Procedure Code, 1973 (CrPC) — Section 176, 397, 401Evidence Act, 1872 — Section 11(3A)Penal Code, 1860 (IPC) — Section 107, 306, 34, 498A
High Courts25 Feb 2010Disposed Off
Shri. Puneet Kalra (workman) Vs The Labour Court No. VII, Delhi and Others
Delhi High Court · (2010) 02 DEL CK 0278
Constitution of India, 1950 — Article 226
High Courts25 Feb 2010Allowed
Star Bazaar Pvt. Ltd. Vs Trent Ltd. and Another
Delhi High Court · (2010) 43 PTC 154
High Courts25 Feb 2010Dismissed
J.K. Varshney Vs UOI and Others
Delhi High Court · (2010) 02 DEL CK 0237
Central Civil Services (Conduct) Rules, 1964 — Rule 14(18), 3(1)Constitution of India, 1950 — Article 226
High Courts25 Feb 2010
Abha Gupta and Others Vs Duli Chand and Others
Delhi High Court · (2011) 1 TAC 664
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts25 Feb 2010Dismissed
Basab Ghosh Vs Outlook Publishing (India) Pvt. Ltd.
Delhi High Court · (2010) CriLJ 4698 : (2010) 3 ILR Delhi 630
Criminal Procedure Code, 1973 (CrPC) — Section 165, 190(1), 192, 200, 202Negotiable Instruments Act, 1881 (NI) — Section 138, 145Penal Code, 1860 (IPC) — Section 408, 409, 418, 422
High Courts25 Feb 2010Dismissed
Dinesh Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2010) 02 DEL CK 0189
Border Security Force Act, 1968 — Section 19, 40Border Security Force Rules, 1969 — Rule 26, 28A
High Courts25 Feb 2010
Sh. Anil Singh and Another Vs Sh. M.L. Ahuja and Others
Delhi High Court · (2010) 167 DLT 702
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11Evidence Act, 1872 — Section 112, 113, 41, 90Limitation Act, 1963 — Article 58
High Courts25 Feb 2010
All India Radio Vs Unibros and Another
Delhi High Court · (2010) 02 DEL CK 0164
Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 55, 73
High Courts25 Feb 2010Dismissed
Professional Assistance For Development Action Vs Presiding Officer, Employees Provident Fund Appellate Tribunal and Another
Delhi High Court · (2010) 125 FLR 961 : (2011) 3 LLJ 119
High Courts25 Feb 2010
Pappu Kumar Vs State
Delhi High Court · (2010) 02 DEL CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 10, 11, 12, 13, 14
High Courts24 Feb 2010Dismissed
Indian Institute of Science Vs National Building Construction Corporation Ltd.
Delhi High Court · (2010) 158 PLR 7 : (2011) 7 RCR(Civil) 865
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7, 151Limitation Act, 1963 — Section 5
High Courts24 Feb 2010
Management of Garrison Engineer Vs Bachhu Singh
Delhi High Court · (2010) 115 DRJ 576 : (2010) 4 ILR Delhi 127
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B, 25F, 25G, 25H, 25JLimitation Act, 1963 — Article 137
High Courts24 Feb 2010
Commissioner of Income Tax Vs Anil Kumar Sharma
Delhi High Court · (2011) 335 ITR 83 : (2010) 194 TAXMAN 504
Income Tax Act, 1961 — Section 142, 143, 263
High Courts24 Feb 2010Dismissed
Merisant Company 2 Sarl and Another Vs Equal Minerals and Another
Delhi High Court · (2010) 42 PTC 685
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 28
High Courts24 Feb 2010Allowed
U.B. Saxena Vs Administrative Officer (HR) and Another
Delhi High Court · (2010) 115 DRJ 635 : (2010) 4 SLR 525
High Courts24 Feb 2010Dismissed
Narain Singh through LRs. and Others Vs Shanti Devi through LRs and Others
Delhi High Court · (2010) 115 DRJ 601
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 14(4)