High Courts02 Mar 2010Dismissed
PGA Travel Consultants Inc. and Another Vs Harish Chander Aggarwal
Delhi High Court · (2010) 03 DEL CK 0126
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Constitution of India, 1950 — Article 227
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,632 of 6,586
High Courts02 Mar 2010Dismissed
Akhlaq Ahmad Vs State of NCT of Delhi and Others
Delhi High Court · (2010) 03 DEL CK 0118
High Courts02 Mar 2010Allowed
Delhi Development Authority Vs Land Acquisition Collector and Others
Delhi High Court · (2010) 167 DLT 773
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 50, 50(2)
High Courts02 Mar 2010Dismissed
Bhagwati Rana and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0109
Constitution of India, 1950 — Article 14, 16, 226
High Courts02 Mar 2010Allowed
National Cooperative Union of India Vs Presiding Officer, Industrial Tribunal No. III and Others
Delhi High Court · (2010) 03 DEL CK 0082
High Courts02 Mar 2010Dismissed
Ruchika Bindra Vs Harvinder Singh Bindra
Delhi High Court · (2010) 158 PLR 10 : (2011) 7 RCR(Civil) 945
Constitution of India, 1950 — Article 227
High Courts28 Feb 2010Allowed
Tara Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 02 DEL CK 0222
High Courts26 Feb 2010Dismissed
National Insurance Co. Ltd. Vs Shrikant and Others
Delhi High Court · (2011) 1 TAC 230
High Courts26 Feb 2010Dismissed
DDA Vs P.C. Jain
Delhi High Court · (2010) 02 DEL CK 0309
Constitution of India, 1950 — Article 226
High Courts26 Feb 2010
Ram Ashrey Vs M/s Delite Plastic Industries
Delhi High Court · (2010) 02 DEL CK 0279
Constitution of India, 1950 — Article 226
High Courts26 Feb 2010Dismissed
Management of M/s Prakash Spares Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 02 DEL CK 0243
Constitution of India, 1950 — Article 226, 227
High Courts26 Feb 2010Allowed
National Projects Construction Corporation Limited Vs NEC Engineering Pvt. Ltd.
Delhi High Court · (2010) 02 DEL CK 0221
Arbitration Act, 1940 — Section 14, 17, 33Constitution of India, 1950 — Article 215
High Courts26 Feb 2010
Mubin Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2010) 02 DEL CK 0193
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts26 Feb 2010Dismissed
Mohd Arif and Another Vs State (Delhi Admn.) Aslam Vs State (N.C.T. of Delhi)
Delhi High Court · (2010) 02 DEL CK 0192
Arms Act, 1959 — Section 27, 27(1), 3, 4, 5Criminal Procedure Code, 1973 (CrPC) — Section 157(1), 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 34
High Courts26 Feb 2010Allowed
Appollo Paper Mills Ltd. Vs Central Warehousing Corporation and Others
Delhi High Court · (2010) 174 ECR 259 : (2010) 257 ELT 331
High Courts26 Feb 2010
Chief Engg. (I and F), Flood Control Wing Delhi Administration Vs Kuldip Singh and Another
Delhi High Court · (2010) 02 DEL CK 0182
High Courts26 Feb 2010
Virender Kumar Vs State (N.C.T. of Delhi)
Delhi High Court · (2010) 3 ILR Delhi 643
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts26 Feb 2010Dismissed
Sarvesh Chopra Vs Ircon International Ltd.
Delhi High Court · (2010) 4 ILR Delhi 138
Arbitration Act, 1940 — Section 30, 33Arbitration and Conciliation Act, 1996 — Section 34, 37