High Courts03 Mar 2010
New India Assurance Co. Ltd. Vs Sumita and Others
Delhi High Court · (2011) ACJ 1863
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,630 of 6,586
High Courts03 Mar 2010Allowed
Ratan Singh and Another Vs Abdul Mannan and Others
Delhi High Court · (2011) 1 TAC 365
High Courts03 Mar 2010
Chander Kala and Others Vs Banarasi Das
Delhi High Court · (2011) 177 DLT 88
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Provincial Small Cause Courts Act, 1887 — Section 15, 17, 23
High Courts03 Mar 2010Dismissed
B.D. Luthra, Ex. Chief Manager, Punjab National Bank, Minto Road Branch Vs The Chairman and Managing Director, Punjab National Bank and The General Manager, Punjab National Bank
Delhi High Court · (2010) 03 DEL CK 0193
Punjab National Bank (Employees) Pension Regulations, 1995 — Regulation 20(3)Punjab National Bank Officer Employees (Discipline and Appeal) Regulations, 1977 — Regulation 4, 6, 6(13), 6(3), 6(5)Punjab National Bank Officer Employees Conduct Regulations, 1977 — Regulation 24, 3(1)
High Courts03 Mar 2010
Jeewan Builders Vs Delhi Development Authority
Delhi High Court · (2010) 03 DEL CK 0192
Arbitration Act, 1940 — Section 30, 33
High Courts03 Mar 2010Dismissed
Royal Airways Limited Vs Varuna Agro Proteins Limited
Delhi High Court · (2010) 03 DEL CK 0191
Arbitration and Conciliation Act, 1996 — Section 34
High Courts03 Mar 2010Dismissed
Duli Chand Vs P.O., Labour Court-VIII and Another
Delhi High Court · (2010) 03 DEL CK 0190
Delhi Road Transport Authority (Conditions of Appointment and Service) Regulations, 1952 — Regulation 9
High Courts03 Mar 2010Dismissed
Asha Kiran Vs Chairman (Delhi Subordinate Services Selection Board)
Delhi High Court · (2010) 03 DEL CK 0177
High Courts03 Mar 2010Dismissed
Ram Niwas Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0175
Constitution of India, 1950 — Article 14, 16, 226Delhi Police (Promotion and Confirmation) Rules, 1980 — Rule 17, 8
High Courts03 Mar 2010Dismissed
Yashpal Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0174
Constitution of India, 1950 — Article 14, 16, 226Delhi Police (Promotion and Confirmation) Rules, 1980 — Rule 17, 8
High Courts03 Mar 2010Dismissed
Rajinder Kumar Vs State
Delhi High Court · (2010) 03 DEL CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313
High Courts03 Mar 2010Dismissed
Shri Sudhansh Sharma Vs Indira Gandhi National Open University
Delhi High Court · (2010) 03 DEL CK 0120
Constitution of India, 1950 — Article 14, 16(1), 226Delhi Sales Tax Act, 1975 — Section 13(4)
High Courts03 Mar 2010Dismissed
Navshakti Industries P. Ltd. and Another Vs Commissioner of Customs and Others
Delhi High Court · (2010) 174 ECR 95 : (2010) 254 ELT 771 : (2013) 22 GSTR 385
Customs Act, 1962 — Section 105, 108, 110, 110(2), 110A
High Courts03 Mar 2010Allowed
Rail Coach Factory Men''s Union Vs Union of India (UOI)
Delhi High Court · (2010) 03 DEL CK 0113
Constitution of India, 1950 — Article 14, 19(1), 19(4)
High Courts03 Mar 2010
Sylvania and Laxman Karamchari Sangh Vs Smt. Shyama Aggarwal and Others
Delhi High Court · (2010) 03 DEL CK 0100
High Courts03 Mar 2010Dismissed
Neeraj Kumar Vs Joint Commissioner, Navodaya Vidyalaya Samiti
Delhi High Court · (2010) 03 DEL CK 0097
Central Civil Services (Conduct) Rules, 1964 — Rule 3Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)Constitution of India, 1950 — Article 311
High Courts03 Mar 2010Dismissed
R.K. Garg Vs D.D. Gautam and Another
Delhi High Court · (2010) 03 DEL CK 0090
High Courts03 Mar 2010
Chhota Khan Vs State
Delhi High Court · (2010) 03 DEL CK 0087
Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts03 Mar 2010
Shanti Devi and Others Vs Ghasia Kachhap and Others
Delhi High Court · (2010) 4 ILR Delhi 412
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts03 Mar 2010
Dr. Abdul Khalique Vs Ministry of Transport and Power
Delhi High Court · (2010) 03 DEL CK 0081
Delhi Electricity Supply Code and Performance Standard Regulations, 2007 — Regulation 21