High Courts08 Mar 2010
Vidhya Rani and Madan Lal Vs State (Delhi Admn.)
Delhi High Court · (2010) 03 DEL CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 324
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,628 of 6,586
High Courts08 Mar 2010Dismissed
Municipal Corporation of Delhi Vs Hospital Employees Union and Others
Delhi High Court · (2010) 03 DEL CK 0064
Constitution of India, 1950 — Article 226
High Courts08 Mar 2010Dismissed
K.C. Jain (Deceased) through LR''s Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0063
Delhi Development Act, 1957 — Section 11
High Courts08 Mar 2010Dismissed
Constable Suresh Pal Vs The Commisioner of Police and Another
Delhi High Court · (2010) 03 DEL CK 0062
Administrative Act — Section 19Constitution of India, 1950 — Article 226
High Courts08 Mar 2010Dismissed
B.C. Sharma Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0059
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Conduct) Rules, 1964 — Rule 15, 15(2), 3(1)Constitution of India, 1950 — Article 226
High Courts06 Mar 2010
Pradeep Vs State
Delhi High Court · (2010) 5 ILR Delhi 807
Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Penal Code, 1860 (IPC) — Section 302
High Courts05 Mar 2010Dismissed
Smt. Shanti Devi Vs Delhi Transport Corporation
Delhi High Court · (2010) 03 DEL CK 0312
Constitution of India, 1950 — Article 226, 227
High Courts05 Mar 2010Dismissed
Pioneer Pest Control Vs Rajbir Singh and Another
Delhi High Court · (2010) 03 DEL CK 0299
Constitution of India, 1950 — Article 22, 226, 227
High Courts05 Mar 2010Allowed
Veer Chand Vs D.T.C.
Delhi High Court · (2011) 176 DLT 418 : (2011) 128 FLR 803 : (2010) 4 ILR Delhi 149
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A
High Courts05 Mar 2010Dismissed
Sh.Brahm Prakash, Assistant Welder Vs Delhi Transport Corporation
Delhi High Court · (2010) 03 DEL CK 0286
High Courts05 Mar 2010
Cholamandalam MS Gen. Ins. Co. Ltd. Vs Smt. Manoj and Others
Delhi High Court · (2011) ACJ 1601
High Courts05 Mar 2010
Gas Authority of India Vs PCP International Ltd. and Another PCP International Ltd. and Another Vs Gas Authority of India
Delhi High Court · (2010) 03 DEL CK 0210
Arbitration and Conciliation Act, 1996 — Section 33, 34, 34(2)
High Courts05 Mar 2010Dismissed
J. Kimatrai and Co. and Others Vs Kapil Monga and Others
Delhi High Court · (2010) 03 DEL CK 0209
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, Order 7 Rule 11, Order 9 Rule 7Constitution of India, 1950 — Article 227
High Courts05 Mar 2010Dismissed
Union of India (UOI) Vs Chenab Construction Joint Venture
Delhi High Court · (2010) 4 ILR Delhi 163
Arbitration and Conciliation Act, 1996 — Section 31(7), 33, 34Contract Act, 1872 — Section 23, 55, 73
High Courts05 Mar 2010
A.A.U.I. Service Station and Another Vs Indian Oil Corporation and Another
Delhi High Court · (2010) 03 DEL CK 0098
Arbitration and Conciliation Act, 1996 — Section 34
High Courts05 Mar 2010Dismissed
Bunkar Allottee Union Vs DDA and Others
Delhi High Court · (2010) 03 DEL CK 0078
High Courts05 Mar 2010Dismissed
The Assistant Provident Fund Commissioner, EPFO Vs Ansal Housing and Construction Limited and Another
Delhi High Court · (2010) 03 DEL CK 0070
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 7, 7I, 7O
High Courts05 Mar 2010
GEO Miller and Co. Pvt. Ltd. Vs Indian Oil Corporation Limited
Delhi High Court · (2010) 03 DEL CK 0065
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6), 14
High Courts05 Mar 2010Dismissed
Varsha Mahavra Vs Delhi Subordinate Services Selection Board and Others
Delhi High Court · (2010) 2 SLR 575
Constitution of India, 1950 — Article 14, 16
High Courts05 Mar 2010
RPG Communication Holdings Pvt. Ltd. Vs J. Bala Murgan and Others
Delhi High Court · (2010) 4 CompLJ 337
Arbitration and Conciliation Act, 1996 — Section 24, 42, 8, 9