High Courts09 Mar 2010Dismissed
S.N. Singh Vs University of Delhi and Others
Delhi High Court · (2010) 03 DEL CK 0135
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,627 of 6,586
High Courts09 Mar 2010
Azim Vs State
Delhi High Court · (2010) 03 DEL CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 34, 361, 366, 372, 376
High Courts09 Mar 2010
Ram Avtar Vs The State
Delhi High Court · (2010) 03 DEL CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 304, 307, 308
High Courts09 Mar 2010
New India Assurance Co. Ltd. Vs Sibaram Mandal and Others
Delhi High Court · (2010) 03 DEL CK 0092
High Courts08 Mar 2010Allowed
Shri Balley Vs M.C.D. and Others
Delhi High Court · (2010) 6 ILR Delhi 44
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts08 Mar 2010Dismissed
B.A. Security Agents Employees Union Vs Regional Labour Commissioner and Others
Delhi High Court · (2010) 127 FLR 643 : (2010) 4 LLJ 769
Industrial Disputes Act, 1947 — Section 31, 33, 33(1), 34Trade Unions Act, 1926 — Section 13
High Courts08 Mar 2010
Arizona Printers and Packers Ltd. and Another Vs State Bank of Patiala and Another
Delhi High Court · (2010) 3 BC 161
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts08 Mar 2010Dismissed
Happy Himalaya Construction Company Vs DDA and Others
Delhi High Court · (2010) 03 DEL CK 0316
Constitution of India, 1950 — Article 226, 227
High Courts08 Mar 2010Dismissed
Ex. Sepoy/Driver Mahesh Kumar Vs Union of India and Others
Delhi High Court · (2010) 03 DEL CK 0284
Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27
High Courts08 Mar 2010Dismissed
Gurpreet Singh Vs Smt. Dimple and Another
Delhi High Court · (2010) 03 DEL CK 0280
Hindu Marriage Act, 1955 — Section 13(1), 24Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts08 Mar 2010Dismissed
Magnostar Telecommunications Vs Kotak Mahindra Bank Ltd.
Delhi High Court · (2010) 03 DEL CK 0220
Arbitration and Conciliation Act, 1996 — Section 11Limitation Act, 1963 — Section 14(2)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 19(10), 19(6), 19(7), 19(8)
High Courts08 Mar 2010
Sh. Balkishan and Others Vs Sh. Ramesh Singh and Others
Delhi High Court · (2010) 03 DEL CK 0219
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts08 Mar 2010
Luxmi Vs Mohinder Prasad and Others
Delhi High Court · (2012) ACJ 841
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts08 Mar 2010
National Insurance Co. Ltd. Vs Kavita Chopra and Others
Delhi High Court · (2010) 4 ILR Delhi 180
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts08 Mar 2010
Harbans Lal Dhadra Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (2011) 2 TAC 154
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts08 Mar 2010Dismissed
National Highways Authority of India Vs Unitech-NCC Joint Venture
Delhi High Court · (2010) 03 DEL CK 0166
Arbitration and Conciliation Act, 1996 — Section 28(3), 34Contract Act, 1872 — Section 14Evidence Act, 1872 — Section 91, 92, 95
High Courts08 Mar 2010Allowed
R.K. Gupta Vs Regional Labour Commissioner and Others
Delhi High Court · (2010) 03 DEL CK 0165
Payment of Gratuity Act, 1972 — Section 2, 7(3A), 7(7), 8
High Courts08 Mar 2010
V.K. Tours and Transport Vs Mafatlal Finance Co. Ltd.
Delhi High Court · (2010) 3 BC 701 : (2011) 1 CivCC 149 : (2011) 7 RCR(Civil) 1977
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26, Order 9 Rule 13, 151
High Courts08 Mar 2010
Union of India (UOI) and Ministry of Works and Housing Vs Savitri Devi (Deceased) through East West Rescue (Pvt.) Ltd.
Delhi High Court · (2010) 167 DLT 691 : (2010) 3 ILR Delhi 657
Delhi Rent Control Act, 1958 — Section 14(1), 21