High Courts23 Feb 2010Allowed
Regional Provident Fund Commissioner Vs The Presiding Officer Employees'' Provident Fund Appellate Tribunal and Others
Delhi High Court · (2010) 125 FLR 659 : (2011) 2 LLJ 794
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,635 of 6,586
High Courts23 Feb 2010Dismissed
Ramesh Chand Vs Arihant Polymers Pvt. Ltd.
Delhi High Court · (2010) 02 DEL CK 0020
High Courts22 Feb 2010Dismissed
Biocon Limited Vs Morepen Laboratories Ltd. and Others
Delhi High Court · (2010) 02 DEL CK 0397
High Courts22 Feb 2010
Resham and Others Vs Harish Kaushik and Others
Delhi High Court · (2010) 02 DEL CK 0393
High Courts22 Feb 2010Dismissed
Mr. Arun Mehra and Others Vs Mr. Ravinder Kumar Nanda and Another
Delhi High Court · (2010) 02 DEL CK 0382
High Courts22 Feb 2010Dismissed
Jeevan Jyoti Vs P.K. Tripathi and Another
Delhi High Court · (2010) 02 DEL CK 0356
High Courts22 Feb 2010
Marie Stops Int. Vs Parivar Seva Sanstha Parivar Seva Vs Vivek Malhotra
Delhi High Court · (2010) 43 PTC 141
Trade Marks Act, 1999 — Section 27, 27(2), 28, 28(3), 48
High Courts22 Feb 2010
MC Dowell and Co. Ltd. Vs Shashi Mohan Garg and Others
Delhi High Court · (2010) 02 DEL CK 0329
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 12 Rule 6Sales of Goods Act, 1930 — Section 14, 27
High Courts22 Feb 2010Allowed
Reena Devi and Ors Vs Bebo Sesh Etc
Delhi High Court · (2010) 02 DEL CK 0314
High Courts22 Feb 2010Dismissed
Babu Lal Yadav Vs R.S. Yadav and Co. and Another
Delhi High Court · (2010) 4 ILR Delhi 517
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 37 Rule 2(3), Order 37 Rule 3, Order 37 Rule 3(7)Limitation Act, 1963 — Section 5
High Courts22 Feb 2010Disposed Off
Ideas Plus Ink Constructions (P) Ltd Vs Delhi Development Authority and Ors
Delhi High Court · (2010) 02 DEL CK 0293
High Courts22 Feb 2010Disposed Off
Ramjag Singh Vs Rattan Metal Corporation
Delhi High Court · (2010) 3 ILR Delhi 622
Industrial Disputes Act, 1947 — Section 25F
High Courts22 Feb 2010Dismissed
Delhi Transport Corporation Vs Sh. Devender Singh
Delhi High Court · (2010) 02 DEL CK 0267
Constitution of India, 1950 — Article 226, 227
High Courts22 Feb 2010
National Highways Authority of India Vs You One-Maharia (JV) and Others
Delhi High Court · (2010) 159 PLR 61
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 9AConstitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 14
High Courts22 Feb 2010Allowed
Shri M.R. Chawla Vs University of Delhi and Another
Delhi High Court · (2010) 02 DEL CK 0159
High Courts22 Feb 2010Dismissed
V.K. Talwar Vs Presiding Officer Labour Court-IX, IRCON International Limited
Delhi High Court · (2010) 02 DEL CK 0154
High Courts22 Feb 2010Dismissed
Union of India (UOI) Vs Binda Pandit
Delhi High Court · (2010) 02 DEL CK 0151