COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,637 of 6,586
PTC India Limited Vs Jaypee Karcham Hydro Corporation Limited
Delhi High Court · (2010) 02 DEL CK 0195
Surjit Kaur and Others Vs Smt. Nirmal Kaur
Delhi High Court · (2010) 02 DEL CK 0173
State Trading Corporation of India Limited Vs Prestige Food Limited and Others
Delhi High Court · (2010) 02 DEL CK 0133
Sandy @ Ved Prakash and Others Vs State
Delhi High Court · (2010) 167 DLT 341 : (2010) 7 RCR(Criminal) 645
Mohinder Kumar Gupta Vs Sh. Kuldeep Singh through his General Attorney Sh. Harkirat Singh and Others
Delhi High Court · (2010) 02 DEL CK 0118
Yogender Singh and Others Vs State and Another
Delhi High Court · (2010) 168 DLT 370
Rich Products Corporation and Another Vs Indo Nippon Food Ltd.
Delhi High Court · (2010) 2 ILR Delhi 663 : (2010) 42 PTC 660
Pranshu S Raghuvansh Vs Indraprastha Institute of Information Technology
Delhi High Court · (2010) 167 DLT 531
Sh. S.K. Gupta and Others Vs S. Kuldip Singh through his General Attorney S. Harkirat Singh and Others
Delhi High Court · AIR 2011 Delhi 54 : (2012) 1 CivCC 431 : (2010) 159 PLR 2 : (2011) 8 RCR(Civil) 1620
Director of Income Tax Vs Sahara India Financial Corporation Ltd.
Delhi High Court · (2010) 232 CTR 114 : (2010) 321 ITR 459 : (2010) 189 TAXMAN 102
Virender Rastogi Vs Brij Mohan Juneja
Delhi High Court · (2010) 02 DEL CK 0298
Moserbaer India Ltd. Vs Modern Cinema
Delhi High Court · (2010) 5 ILR Delhi 60 : (2010) 43 PTC 704
Om Praksh Vs Rohtas Singh Tyagi and Others
Delhi High Court · (2010) 02 DEL CK 0284
Gas Authority India Ltd. Vs M/s. Himachal Futuristic Communications Ltd.
Delhi High Court · (2010) 02 DEL CK 0273
Commissioner of Income Tax Vs ILPEA Paramount (P.) Ltd.
Delhi High Court · (2011) 336 ITR 54 : (2010) 192 TAXMAN 65
NNE Pharmaplan India Ltd. Vs CGMP Pharmaplan Pvt. Ltd. and Others
Delhi High Court · (2010) 43 PTC 66
Ghanshyam Dass Vaswani Vs Union of India (UOI) and Another
Delhi High Court · (2010) 167 DLT 434 : (2011) 7 RCR(Civil) 1089
Chandana Kedia Sole Proprietor, Adinath Industries Vs Union of India (UOI) and Another
Delhi High Court · (2010) 02 DEL CK 0109
Commissioner of Income Tax Vs Aretic Investment (P.) Ltd.
Delhi High Court · (2010) 190 TAXMAN 157