High Courts16 Feb 2010Disposed Off
Satellite Telecommunications Co. Ltd. Vs Asstt. Director of IT (International Taxation)
Delhi High Court · (2010) 232 CTR 177 : (2010) 191 TAXMAN 177
Income Tax Act, 1961 — Section 254(2)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,639 of 6,586
High Courts16 Feb 2010Dismissed
Union of India Vs Tej Ram
Delhi High Court · (2010) 02 DEL CK 0321
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Pension) Rules, 1972 — Rule 17, 32, 9(1), 9(2)Constitution of India, 1950 — Article 226
High Courts16 Feb 2010Allowed
Sh. R.C. Sharma Vs Union of India and Others
Delhi High Court · (2010) 02 DEL CK 0320
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 16, 29Constitution of India, 1950 — Article 226
High Courts16 Feb 2010Dismissed
Samu Murmu Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 02 DEL CK 0319
High Courts16 Feb 2010Allowed
Madan Lal Maurya Vs Pratap Singh
Delhi High Court · (2010) 4 ILR Delhi 409
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts16 Feb 2010Dismissed
Santaclaus toys (p) Ltd. Vs Registrar of companies
Delhi High Court · (2010) 154 CompCas 412 : (2010) 3 CompLJ 441
Companies Act, 1956 — Section 159, 220, 560, 560(1), 560(2)
High Courts16 Feb 2010Allowed
Delhi Transport Corporation Vs Sh. Jai Pal Singh and Others
Delhi High Court · (2010) 4 ILR Delhi 118
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 15(2)Penal Code, 1860 (IPC) — Section 34, 354
High Courts16 Feb 2010Allowed
UOI and Another Vs All India Graphic Artists Association (Doordarshan) and Others
Delhi High Court · (2010) 02 DEL CK 0235
Prasar Bharati (Broadcasting Corporation of India) Act, 1990 — Section 11(1)
High Courts16 Feb 2010Dismissed
Azad Singh and Others Vs Delhi Transport Corporation
Delhi High Court · (2010) 02 DEL CK 0232
Constitution of India, 1950 — Article 226
High Courts16 Feb 2010Disposed Off
Commissioner of Income Tax Vs P.C. Jain (HUF)
Delhi High Court · (2012) 344 ITR 202 : (2010) 191 TAXMAN 27
High Courts16 Feb 2010Dismissed
ASI Raj Pal and Others Vs Govt. of N.C.T.D and Others
Delhi High Court · (2010) 02 DEL CK 0220
Constitution of India, 1950 — Article 226Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 16(3)
High Courts16 Feb 2010Dismissed
Bishan Pawar Vs Dayawanti
Delhi High Court · (2010) 158 PLR 11
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts16 Feb 2010
Lalit Kumar Malhotra and Another Vs Jasbir Kaur Sohal and Another
Delhi High Court · (2010) 02 DEL CK 0169
High Courts16 Feb 2010Dismissed
Commissioner of Income Tax Vs Ashwani Gupta
Delhi High Court · (2010) 322 ITR 396 : (2010) 191 TAXMAN 51
Income Tax Act, 1961 — Section 254(2)
High Courts16 Feb 2010
Prof. Devendra Mishra Vs University of Delhi and Others
Delhi High Court · (2010) 167 DLT 259 : (2010) 3 SLR 78
High Courts15 Feb 2010
Charan Singh Vs Union of India (UOI) and Another
Delhi High Court · (2011) 180 DLT 655
Land Acquisition Act, 1894 — Section 4
High Courts15 Feb 2010
Smt. Sharda Jain Vs State
Delhi High Court · (2010) 167 DLT 655 : (2010) 7 RCR(Criminal) 675
High Courts15 Feb 2010Allowed
Udai Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 02 DEL CK 0325
Central Reserve Police Force Act, 1949 — Section 11
High Courts15 Feb 2010Disposed Off
Union of India (UOI) Vs Pratap Singh and Others
Delhi High Court · (2011) 180 DLT 698
Land Acquisition Act, 1894 — Section 4