High Courts15 Feb 2010Dismissed
K.S. Dhall and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 02 DEL CK 0008
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,641 of 6,586
High Courts11 Feb 2010Dismissed
Smt. Anju Sharma Vs Delhi University and Others
Delhi High Court · (2010) 167 DLT 420
High Courts11 Feb 2010Dismissed
Pallan Haldar Vs Municipal Corporation of Delhi
Delhi High Court · (2010) 167 DLT 308 : (2011) 7 RCR(Civil) 1021
High Courts11 Feb 2010Dismissed
Agya Ram Sood Vs Sameer Wason and Another
Delhi High Court · (2010) 158 PLR 13
High Courts11 Feb 2010Disposed Off
Parwana CGHS Ltd. Vs The registrar delhi cooperative Tribunal and Others
Delhi High Court · (2010) 02 DEL CK 0311
Delhi Co-operative Societies Act, 2003 — Section 70, 93Delhi Co-operative Societies Rules, 2007 — Rule 89
High Courts11 Feb 2010Dismissed
Gunjan Khanna and Another Vs Arunbha Maitra
Delhi High Court · (2010) 3 ILR Delhi 588
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts11 Feb 2010
P.P.C. Business and Products (P.) Ltd. Vs Chief Commissioner of Income Tax
Delhi High Court · (2010) 191 TAXMAN 307
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 234A, 234B, 234C
High Courts11 Feb 2010Dismissed
Kumkum Gupta and Another Vs Alok Goyle and Another
Delhi High Court · (2010) 02 DEL CK 0147
High Courts11 Feb 2010Dismissed
Satish Kumar Gulati Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2010) 02 DEL CK 0121
High Courts11 Feb 2010Allowed
R.K. Machine Tools Ltd. and Another Vs Union of India (UOI)
Delhi High Court · (2010) 02 DEL CK 0099
High Courts11 Feb 2010
Harbir Singh Vs Shaheed Udham Singh Smarak Shiksha Samiti and Others
Delhi High Court · (2010) 02 DEL CK 0095
High Courts11 Feb 2010Dismissed
Lalit Kumar Vs State
Delhi High Court · (2010) 02 DEL CK 0090
Penal Code, 1860 (IPC) — Section 34, 363, 364A
High Courts11 Feb 2010
The Commissioner of Income Tax Vs Oriental Structural Engineers P. Ltd.
Delhi High Court · (2010) 195 TAXMAN 362
High Courts10 Feb 2010
Alliance Paints and Varnish Works Pvt. Ltd. Vs Hari Kishan Gupta (Deceased) through LRs.
Delhi High Court · (2010) 2 BC 574 : (2010) 168 DLT 591