High Courts09 Feb 2010Dismissed
Brig. Balbir Singh Khandpur Vs UOI and Others
Delhi High Court · (2010) 02 DEL CK 0315
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,643 of 6,586
High Courts09 Feb 2010Dismissed
Surinder Kaushik Vs General Manager, Badarpur Thermal Power Station
Delhi High Court · (2010) 4 LLJ 46
Industrial Disputes Act, 1947 — Section 18(1), 2Penal Code, 1860 (IPC) — Section 186, 323, 34, 353
High Courts09 Feb 2010Disposed Off
Shiiv Narayan Vs Union of India and Others
Delhi High Court · (2010) 02 DEL CK 0282
High Courts09 Feb 2010Allowed
Oriental Insurance Co. Ltd. Vs Pankaj Sharma and Others
Delhi High Court · (2010) 2 ACC 150 : (2011) ACJ 1670
High Courts09 Feb 2010
Kuldeep Raj Sharma Vs General Manager, Canara Bank
Delhi High Court · (2011) 179 DLT 328 : (2011) 4 LLJ 100 : (2012) 2 SLJ 506
Canara Bank Officer Employees (Conduct) Regulations, 1976 — Rule 12, 15Constitution of India, 1950 — Article 226Dowry Prohibition Act, 1961 — Section 3, 4
High Courts09 Feb 2010
Pradeep Kumar Vs State
Delhi High Court · (2010) 2 ILR Delhi 656
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 302, 304
High Courts09 Feb 2010Allowed
Oriental Insurance Company Ltd. Vs Pankaj Sharma and others
Delhi High Court · (2010) 2 ACC 150 : (2011) ACJ 1670
High Courts09 Feb 2010Dismissed
Ashok Kumar Singh Vs Union of India and Others
Delhi High Court · (2010) 02 DEL CK 0240
High Courts09 Feb 2010Dismissed
Union of India Vs R.B. Srivastava
Delhi High Court · (2010) 02 DEL CK 0225
High Courts09 Feb 2010Allowed
NTPC Thermal Power Station Vs Umesh Kumar Mishra
Delhi High Court · (2010) 125 FLR 363 : (2010) 3 LLJ 663
High Courts09 Feb 2010Allowed
Murari Lal Chaudhary Vs State
Delhi High Court · (2010) CriLJ 2532 : (2010) 4 Crimes 452
Criminal Procedure Code, 1973 (CrPC) — Section 313, 91
High Courts09 Feb 2010
Commissioner of Income Tax Vs DLF Commercial Developers Ltd.
Delhi High Court · (2010) 323 ITR 321
High Courts09 Feb 2010Allowed
Beg Raj Khatana Vs Raj Rani
Delhi High Court · (2010) 115 DRJ 434
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts09 Feb 2010
BSES RPL and Another Vs National Highways Authority of India
Delhi High Court · (2010) 02 DEL CK 0158
High Courts09 Feb 2010
Arun Kumar Gupta Vs The Delhi State Industrial Development Corporation Ltd.
Delhi High Court · (2010) 02 DEL CK 0157
High Courts09 Feb 2010Allowed
Swaran Singh Vs Government of National Capital Territory of Delhi and Others
Delhi High Court · (2010) 172 DLT 495
High Courts09 Feb 2010Dismissed
V.K. Uppal Vs Akshay International Pvt. Ltd.
Delhi High Court · (2010) 02 DEL CK 0144
High Courts09 Feb 2010Dismissed
Sh. Satya Parkash Gupta and Another Vs Sh. Vikas Gupta and Others
Delhi High Court · (2010) 02 DEL CK 0127
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 22 Rule 3Limitation Act, 1963 — Article 56, 5
High Courts09 Feb 2010Dismissed
Bayer Corporation and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 43 PTC 12