High Courts08 Feb 2010Allowed
Prasar Bharti Vs Maa Communcation
Delhi High Court · AIR 2011 Delhi 26 : (2011) 7 RCR(Civil) 1123
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,645 of 6,586
High Courts08 Feb 2010Allowed
Amrit Lal Madan and Another Vs K.D. Ahuja and Others
Delhi High Court · (2010) 02 DEL CK 0123
High Courts08 Feb 2010Dismissed
Roman Catholic Diocese of Agra P. Ltd. Vs Union of India (UOI)
Delhi High Court · (2010) 02 DEL CK 0114
High Courts08 Feb 2010
Surinder Kumar Sharma Vs The State (Govt. of NCT)
Delhi High Court · (2010) 02 DEL CK 0106
High Courts08 Feb 2010
Mrs. Sujata Sharma Vs Manu Gupta and Others
Delhi High Court · (2010) 02 DEL CK 0102
High Courts08 Feb 2010Dismissed
Shri Hanuman Mal Bothra Vs Shri Suraj Mal Jain
Delhi High Court · (2010) 167 DLT 452
High Courts08 Feb 2010Dismissed
Krishan Chander Vs Shiv Shankar Menon and Another
Delhi High Court · (2010) 02 DEL CK 0060
High Courts08 Feb 2010Dismissed
Commissioner of Income Tax-VIII Vs Anupam Sweets
Delhi High Court · (2010) 321 ITR 485
High Courts08 Feb 2010
Union of India (UOI) and Others Vs Foresight Shipping Co.
Delhi High Court · (2010) 167 DLT 292 : (2011) 7 RCR(Civil) 958
High Courts05 Feb 2010Dismissed
Infrastructure Leasing and Financial Services Ltd. Vs Commissioner of Value Added Tax and Others
Delhi High Court · (2010) 29 VST 346
Constitution of India, 1950 — Article 366, 366(29A)Delhi Sales Tax on Right to Use Goods Act, 2002 — Section 2, 3Delhi Value Added Tax Act, 2004 — Section 106, 106(2)
High Courts05 Feb 2010Dismissed
Parkash Devi and Others Vs State of Delhi and Another
Delhi High Court · (2010) 02 DEL CK 0373
High Courts05 Feb 2010Dismissed
Mellcon Engineers Pvt. Ltd. Vs Bhushan Steel and Strip Ltd.
Delhi High Court · (2010) 115 DRJ 341
Arbitration and Conciliation Act, 1996 — Section 34
High Courts05 Feb 2010
A.P. Parekh Vs Special Director, Enforcement Directorate
Delhi High Court · (2010) 101 SCL 223
High Courts05 Feb 2010
Prakash and Others Vs Arun Kumar Saini and Another
Delhi High Court · (2010) ACJ 2184 : (2010) 167 DLT 311
High Courts05 Feb 2010
Commissioner of Income Tax Vs ECS Ltd. ECS Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2010) 231 CTR 255 : (2011) 336 ITR 162 : (2010) 194 TAXMAN 311
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 271(1), 271(1B), 274, 275, 80A(2)
High Courts05 Feb 2010Dismissed
Union of India and Others Vs B.S. Saxena
Delhi High Court · (2010) 02 DEL CK 0317
Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts05 Feb 2010Allowed
Prakash Atlanta JV and Others Vs National Highways Authority of India and Others
Delhi High Court · (2010) 169 DLT 664 : (2010) 5 ILR Delhi 38 : (2011) 7 RCR(Civil) 878
High Courts05 Feb 2010Allowed
Kumar Ritvji Vs Bhawan Kumar Jha and Others
Delhi High Court · (2011) 1 TAC 696
High Courts05 Feb 2010Dismissed
Bharat Sanchar Nigam Ltd. and Another Vs M.M. Sharma and Others
Delhi High Court · (2010) 02 DEL CK 0274
Constitution of India, 1950 — Article 226