High Courts02 Feb 2010Dismissed
Shri Harkesh Singh and Another Vs Shri Ved Raj
Delhi High Court · (2010) 02 DEL CK 0096
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,649 of 6,586
High Courts02 Feb 2010
Santosh Aggarwal Vs Aushim Kapoor and Another
Delhi High Court · (2010) 2 BC 369 : (2010) 4 Crimes 504 : (2010) 5 ILR Delhi 6
High Courts02 Feb 2010Dismissed
Nandita Chaudhary Vs Surat Singh Rao
Delhi High Court · (2010) 167 DLT 487 : (2011) 7 RCR(Civil) 1110
High Courts02 Feb 2010Allowed
Media Coverage Pvt. Ltd. Vs Harish Nagewala and Others
Delhi High Court · (2010) 167 DLT 161
High Courts02 Feb 2010
Ashok Kumar and Another Vs State of NCT of Delhi
Delhi High Court · (2010) 167 DLT 72 : (2010) 5 ILR Delhi 16 : (2010) 2 RCR(Criminal) 252
High Courts02 Feb 2010Dismissed
Sh. Ajit Singh and Sh. Kulbeer Singh @ Kuldeep Vs State (Govt. of N.C.T. of Delhi)
Delhi High Court · (2010) 02 DEL CK 0064
High Courts02 Feb 2010Dismissed
Karambir Singh Vs Union of India (UOI)
Delhi High Court · (2010) 02 DEL CK 0042
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 9
High Courts02 Feb 2010Dismissed
Akshay Kumar Vs Ram Prasad Malik
Delhi High Court · (2010) 159 PLR 40
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 18 Rule 17AConstitution of India, 1950 — Article 227
High Courts02 Feb 2010Dismissed
Sesame Foods Private Limited Vs Union of India (UOI) and Others
Delhi High Court · (2010) 253 ELT 167 : (2010) 2 ILR Delhi 630
High Courts02 Feb 2010Dismissed
Commissioner of Income Tax Vs Hari Ram Chhagan Lal and Party
Delhi High Court · (2010) 02 DEL CK 0011
High Courts01 Feb 2010Dismissed
Ms. Sona Rani and Others Vs Ram Rattan Singh Namdhari
Delhi High Court · (2010) 02 DEL CK 0377
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 Feb 2010
Nikhil Parasar Vs The State Govt. NCT of Delhi
Delhi High Court · (2010) 02 DEL CK 0362
High Courts01 Feb 2010Dismissed
Shell Brands International AG and Another Vs Mr. Pradeep jain proprietor shell exports E+ B+
Delhi High Court · (2010) 4 ILR Delhi 95
High Courts01 Feb 2010Dismissed
Forbes Gokak Ltd. Vs Central Warehousing Corporation
Delhi High Court · (2010) 02 DEL CK 0355
High Courts01 Feb 2010Allowed
Chunni Kumari and others Vs Balwant and others
Delhi High Court · (2011) ACJ 1681
High Courts01 Feb 2010Allowed
Kumari Chunni Kumari and Others Vs Balwant and Others
Delhi High Court · (2010) 02 DEL CK 0308
High Courts01 Feb 2010Dismissed
Shri Mahavir Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 02 DEL CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 160Delhi Co-operative Societies Act, 2003 — Section 70, 71
High Courts01 Feb 2010Dismissed
Naik Jagannath Pal Vs Union of India (UOI) and Others
Delhi High Court · (2010) 02 DEL CK 0186
Border Security Force Rules, 1969 — Rule 19, 19(1)