High Courts29 Jan 2010
Vinay @ Raja Vs State of The NCT of Delhi
Delhi High Court · (2010) 01 DEL CK 0043
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,652 of 6,586
High Courts29 Jan 2010
The Society of The Holistic Child Development India Vs The Church of North India Synod and Another
Delhi High Court · (2010) 167 DLT 216 : (2010) 3 ILR Delhi 483
High Courts29 Jan 2010
Prem Kumar Vs The State (Delhi Admn.)
Delhi High Court · (2010) 01 DEL CK 0041
High Courts29 Jan 2010Dismissed
The Commissioner of Income Tax-VI Vs Ultimate Fashion Maker Ltd.
Delhi High Court · (2010) 01 DEL CK 0030
High Courts29 Jan 2010Dismissed
Shri Jitendra Kumar Gupta Vs Shri Bal Kishan Saini and Another
Delhi High Court · (2010) 01 DEL CK 0019
High Courts29 Jan 2010
Scan Biotek India and Another Vs Smt. Brijlata Prop. of Scan Biotech India
Delhi High Court · (2011) 45 PTC 340
High Courts28 Jan 2010Dismissed
Subhash Chandra and Others Vs Union of India and Others
Delhi High Court · (2010) 01 DEL CK 0329
Constitution of India, 1950 — Article 226, 309
High Courts28 Jan 2010
Pro Data Doctor Pvt. Ltd. B-191 Rahul Place (Near Old Bus Stand) Lohiya Nagar Ghaziabad, Shri Subhash Tyagi, Shri Tarun Tyagi and Smt. Alka Tyagi Vs Unistal Systems Pvt. Ltd. 408, Siddhartha Building 96, Nehru Place New Delhi-19
Delhi High Court · (2010) 01 DEL CK 0292
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 2(2), Order 39 Rule 7
High Courts28 Jan 2010Dismissed
Vijay Vs The State (NCT of Delhi)
Delhi High Court · (2010) 01 DEL CK 0284
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 161, 207, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts28 Jan 2010
MEC Electric Contracts Pvt. Ltd. Vs The National Territory of Delhi and Others
Delhi High Court · (2010) 01 DEL CK 0278
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F, 33C
High Courts28 Jan 2010Dismissed
Puja Kakar Vs Arjun Kakar
Delhi High Court · (2010) 115 DRJ 224
Constitution of India, 1950 — Article 227
High Courts28 Jan 2010
Commissioner of Income Tax Vs ACC Rio Tinto Exploration Ltd.
Delhi High Court · (2010) 230 CTR 383 : (2010) 321 ITR 426 : (2011) 198 TAXMAN 203
Income Tax Act, 1961 — Section 35E, 35E(1), 35E(2), 35E(5)
High Courts28 Jan 2010
Global Contract Services Vs Delhi Development Authority
Delhi High Court · (2010) 01 DEL CK 0258
High Courts28 Jan 2010Dismissed
R.P. Arora Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0253
High Courts28 Jan 2010
Om Prakash Gupta Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 01 DEL CK 0245
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14(1), 20
High Courts28 Jan 2010
Siri Ram Syal and Sons (P) Ltd. Vs Ircon International Ltd. and Another
Delhi High Court · (2010) 01 DEL CK 0108
High Courts28 Jan 2010Allowed
Mrs. Mala Tandon Thukral Vs Director of Education and Others
Delhi High Court · (2010) 167 DLT 46 : (2010) 126 FLR 639 : (2010) 3 ILR Delhi 217
High Courts27 Jan 2010Dismissed
Union of India (UOI) Vs Shri Kultar Chand Rana
Delhi High Court · (2010) 01 DEL CK 0364
High Courts27 Jan 2010Allowed
Anita Devi and Others Vs Shamsher Singh and Others
Delhi High Court · (2012) ACJ 153