High Courts25 Jan 2010
D.T. and T.D.C. Ltd. Vs The Assistant Commissioner of Income Tax
Delhi High Court · (2010) 232 CTR 260
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,654 of 6,586
High Courts25 Jan 2010Dismissed
Khurvesh @ Pappu @ Pahalwan Vs State and Another
Delhi High Court · (2010) 2 ILR Delhi 550
High Courts25 Jan 2010
Dr. Ajay Srivastava Vs Council of Scientific and Industrial Research
Delhi High Court · (2010) 01 DEL CK 0241
High Courts25 Jan 2010Dismissed
Mr. Yogesh Bhatia and Another Vs RTC Restaurants (India) Ltd.
Delhi High Court · (2010) 01 DEL CK 0240
High Courts25 Jan 2010Dismissed
Union of India (UOI) and Others Vs Babu Lal Meena
Delhi High Court · (2010) 01 DEL CK 0239
High Courts25 Jan 2010Dismissed
Union of India (UOI) and Others Vs Smt. Kuntal Kumari
Delhi High Court · (2010) 01 DEL CK 0238
High Courts25 Jan 2010Dismissed
Ram Chand @ Raju, Harish and Om Prakash Verma Vs State (N.C.T. of Delhi)
Delhi High Court · (2010) 2 ILR Delhi 782
High Courts25 Jan 2010Dismissed
Shanker Sahani Vs The State (Government of National Capital Territory of Delhi)
Delhi High Court · (2010) 167 DLT 91 : (2010) 4 ILR Delhi 84
High Courts25 Jan 2010Dismissed
Maneesh Singhal Vs Govt. of NCT of Delhi
Delhi High Court · (2010) 01 DEL CK 0094
High Courts25 Jan 2010
Hari Om Vs State (N.C.T)
Delhi High Court · (2010) CriLJ 1281 : (2010) 167 DLT 682 : (2010) 2 RCR(Criminal) 685
High Courts25 Jan 2010Dismissed
Narender Mann Vs State (Govt. of N.C.T. of Delhi)
Delhi High Court · (2010) 01 DEL CK 0087
High Courts25 Jan 2010
Pachranga Syndicate Pvt. Ltd. Vs N. Kheri Gram Udyog Mandal and Another
Delhi High Court · (2010) 42 PTC 253
High Courts25 Jan 2010
Union Public Service Commission and N. Mukherjee Under Secretary Union Public Service Commission Vs Govt. of NCT of Delhi, The Secretary Directorate of Prosecution Govt. of NCT of Delhi and Praveen Kumar Union Public Service Commission Vs Govt. of NCT of Delhi and Shefali Barnala
Delhi High Court · (2010) 01 DEL CK 0038
High Courts25 Jan 2010Dismissed
Gautam Bhowmick Vs Prem Chand
Delhi High Court · (2010) 167 DLT 274 : (2010) 3 ILR Delhi 211
High Courts25 Jan 2010Dismissed
Union of India (UOI) and Another Vs Prabhu Lal
Delhi High Court · (2010) 01 DEL CK 0026
High Courts25 Jan 2010
Dr. Rashmi Paul Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0024
High Courts25 Jan 2010Dismissed
Sh. R.S. Negi Vs DDA and Another
Delhi High Court · (2010) 01 DEL CK 0011
High Courts25 Jan 2010
Pachranga Syndicate Pvt. Ltd. Vs Som Nath and Another
Delhi High Court · (2010) 168 DLT 395 : (2010) 42 PTC 253