High Courts21 Jan 2010
Sawhney Export House Vs Union of India (UOI)
Delhi High Court · (2010) 254 ELT 603
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,656 of 6,586
High Courts21 Jan 2010
Bigdot Advertising and Communications Pvt. Ltd. Vs Union of India (UOI) and Another
Delhi High Court · (2010) 01 DEL CK 0359
High Courts21 Jan 2010Dismissed
Govt of NCT of Delhi Vs Moni Singh Krotia
Delhi High Court · (2010) 01 DEL CK 0332
High Courts21 Jan 2010Allowed
Shama Sethi Vs State and Others
Delhi High Court · (2010) 2 ILR Delhi 544
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Evidence Act, 1872 — Section 58, 68Succession Act, 1925 — Section 276, 281
High Courts21 Jan 2010Dismissed
Govt. of N.C.T. of Delhi and Others Vs Dhanpat Rai
Delhi High Court · (2010) 01 DEL CK 0304
Constitution of India, 1950 — Article 226
High Courts21 Jan 2010Allowed
Naseem Begum and Others Vs Delhi Transport Corporation and Others
Delhi High Court · (2011) ACJ 1554
High Courts21 Jan 2010Dismissed
Sh. V. Stephen Vs Union of India and Others
Delhi High Court · (2010) 01 DEL CK 0291
High Courts21 Jan 2010
Anil Kumar Sinha Vs Miss Ranjana Sharma and Another
Delhi High Court · (2010) 115 DRJ 186
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 144Criminal Procedure Code, 1973 (CrPC) — Section 145Specific Relief Act, 1963 — Section 6
High Courts21 Jan 2010Dismissed
Sh. Vinay Kumar Vs The Commissioner of Police and Others
Delhi High Court · (2010) 01 DEL CK 0223
High Courts21 Jan 2010
Anant Raj Agencies Properties Vs State Bank of Patiala
Delhi High Court · (2010) 167 DLT 138
High Courts21 Jan 2010
Union of India (UOI) and Others Vs Ashwini Kumar Nim
Delhi High Court · (2010) 01 DEL CK 0142
High Courts21 Jan 2010
Prem Chand Gupta Vs State and Another
Delhi High Court · (2010) 01 DEL CK 0139
High Courts21 Jan 2010Dismissed
Union of India (UOI) and Others Vs Mohd. Ilias
Delhi High Court · (2010) 01 DEL CK 0120
High Courts21 Jan 2010Dismissed
Manita Khurana Vs Indra Khurana
Delhi High Court · AIR 2010 Delhi 69 : (2010) 167 DLT 58 : (2010) 1 DMC 386 : (2010) 6 RCR(Criminal) 983
High Courts21 Jan 2010Dismissed
Delhi Transport Corporation Vs Sh. Vinod Kumar
Delhi High Court · (2010) 3 LLJ 838
High Courts21 Jan 2010Dismissed
Surinder Singh and Another Vs Union of India (UOI) and Another
Delhi High Court · (2010) 01 DEL CK 0085
High Courts21 Jan 2010Dismissed
C.R. Park M, N and P Blocks Residents Welfare Association and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 167 DLT 53 : (2010) 3 ILR Delhi 203 : (2010) 6 RCR(Criminal) 989
High Courts21 Jan 2010
Union of India (UOI) Vs The People Engineering and Motors Works
Delhi High Court · (2010) 01 DEL CK 0073