High Courts13 Jan 2010Allowed
Indira Gandhi National Open University Vs Aptech Ltd.
Delhi High Court · (2010) 01 DEL CK 0071
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,663 of 6,586
High Courts13 Jan 2010
CMC Ltd. Vs Balwant Singh Dharmarait and Others
Delhi High Court · (2010) 01 DEL CK 0054
High Courts13 Jan 2010Dismissed
Jai Karan Singh and Others Vs Delhi and District Cricket Association
Delhi High Court · (2010) 166 DLT 743
High Courts12 Jan 2010
Commissioner of Income Tax Vs INFO Vergix Technologies Limited
Delhi High Court · (2010) 323 ITR 52
High Courts12 Jan 2010
Meera and Another Vs Sarabjeet Singh and Another
Delhi High Court · (2010) ACJ 1489
High Courts12 Jan 2010Dismissed
Union of India Vs Shekhar Sumar
Delhi High Court · (2010) 01 DEL CK 0334
Constitution of India, 1950 — Article 226
High Courts12 Jan 2010Dismissed
Noor Jahan Vs State of Nct of Delhi
Delhi High Court · (2010) 2 ILR Delhi 507
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts12 Jan 2010Dismissed
Sh. R.S. Khati Vs Union of India and Others
Delhi High Court · (2010) 01 DEL CK 0295
Constitution of India, 1950 — Article 335
High Courts12 Jan 2010Dismissed
Delhi Development Authority Vs Shri R.V. Bansal
Delhi High Court · (2010) 01 DEL CK 0280
Constitution of India, 1950 — Article 226
High Courts12 Jan 2010Dismissed
Moorti Shri Lakshmi Narain Ji Mandir and Another Vs Smt. Sheela Devi and Others
Delhi High Court · (2010) 01 DEL CK 0267
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 Jan 2010Allowed
Canara Bank Vs Rajiv Tyagi and Associates and Another
Delhi High Court · (2010) 2 BC 3 : (2010) 166 DLT 523 : (2010) 3 ILR Delhi 270 : (2010) 157 PLR 1
High Courts12 Jan 2010Dismissed
Sh. Om Prakash Vs MCD and Others
Delhi High Court · (2010) 01 DEL CK 0196
High Courts12 Jan 2010Dismissed
Govt. of NCT of Delhi and Others Vs HC Rohtas Singh
Delhi High Court · (2010) 01 DEL CK 0195
High Courts12 Jan 2010Dismissed
Gillette India Limited Vs Office of The Chief Controller of Accounts and Others
Delhi High Court · (2010) 01 DEL CK 0190
High Courts12 Jan 2010
Shri Raj Chawla Vs Securities and Exchange Board of India (SEBI) and Another
Delhi High Court · (2010) 3 BC 88 : (2010) 154 CompCas 16 : (2010) 2 CompLJ 14 : (2010) 97 SCL 373
High Courts12 Jan 2010
Sardar Khushwant Singh and Another Vs Kirpal Singh
Delhi High Court · (2010) 3 ILR Delhi 278
High Courts12 Jan 2010Dismissed
Secretary General, Supreme Court of India Vs Subhash Chandra Agarwal
Delhi High Court · AIR 2010 Delhi 159 : (2010) 1 CTC 241 : (2010) 166 DLT 305 : (2010) 2 ILR Delhi 1 : (2010) 1 KarLJ 472 : (2010) 1 RCR(Civil) 764
High Courts12 Jan 2010Dismissed
Vijay Kumar Vs Man Mohan and Others
Delhi High Court · (2010) 01 DEL CK 0176
High Courts12 Jan 2010
Mumtaz Begum and Others Vs Mohd. Khan
Delhi High Court · (2010) 01 DEL CK 0171