High Courts11 Jan 2010Dismissed
Shri Subhash Seth, Shri Chand Grover and Smt. Sangeeta Malik, All through their General Attorney Shri Ashok Goel Vs New Delhi Hotels Limited, Hotel Ambassador
Delhi High Court · (2010) 166 DLT 624
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,665 of 6,586
High Courts11 Jan 2010Dismissed
Chander Bhan Vs Union of India (UOI)
Delhi High Court · (2010) 166 DLT 649 : (2010) 3 ILR Delhi 28
High Courts10 Jan 2010Dismissed
Radha Krishna Nair Vs State
Delhi High Court · (2010) CriLJ 2117
Penal Code, 1860 (IPC) — Section 300, 302, 303, 304
High Courts10 Jan 2010
Delhi Admn. Vs Jai Prakash and Another
Delhi High Court · (2011) 3 AD 135
Land Acquisition Act, 1894 — Section 4
High Courts08 Jan 2010
South Asia Human Rights Documentation Trusts and Others Vs Sh. Suhas Chakma and Others
Delhi High Court · (2010) 3 ILR Delhi 11 : (2010) 42 PTC 323
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts08 Jan 2010Dismissed
Smt. Khagoti Devi Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0343
High Courts08 Jan 2010Dismissed
Smt. Sunita @ Sheetal Satija Vs Sh. Ram Kishan Satija
Delhi High Court · (2010) 01 DEL CK 0331
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13B, 24, 9
High Courts08 Jan 2010Dismissed
Smriti Sharma Thr. Her Natural Guardian(Father) Sh. Delip Sharma Vs Management of Vivekanand School and Others
Delhi High Court · (2010) 01 DEL CK 0328
Central Board of Secondary Education Rules — Rule 29, 6
High Courts08 Jan 2010
Gurcharan and Vs State
Delhi High Court · (2010) CriLJ 3339 : (2010) 7 RCR(Criminal) 665
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 109, 302, 34, 406, 498A
High Courts08 Jan 2010
Era Infra Engineering Limited Vs Delhi Development Authority and Another
Delhi High Court · (2010) 2 BC 21 : (2010) 166 DLT 402
High Courts08 Jan 2010Dismissed
Manzoor Ahmed Khan Vs Delhi Transport Corporation
Delhi High Court · (2010) 01 DEL CK 0289
Constitution of India, 1950 — Article 226
High Courts08 Jan 2010Dismissed
Prakash Chand Vs Smt. Rekha Rani
Delhi High Court · (2010) 01 DEL CK 0281
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 9Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts08 Jan 2010Dismissed
Sukhdev Raj Arora (Decd.) thr. LR. Vs M.K. Bhargava
Delhi High Court · (2010) 01 DEL CK 0260
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 15, 15(1), 15(7), 27
High Courts08 Jan 2010Dismissed
Sh. Bir Singh Vs Government of NCT of Delhi and Others
Delhi High Court · (2010) 01 DEL CK 0259
Constitution of India, 1950 — Article 226Delhi Police (Appointment and Recruitment) Rules, 1980 — Rule 29Pension Rules — Rule 88
High Courts08 Jan 2010
Mohd. Haroon Vs Union of India (UOI) and Another
Delhi High Court · (2010) 174 ECR 1 : (2010) 257 ELT 347
High Courts08 Jan 2010
Oneida Ltd. Vs Sh. Pankaj Jain and Another
Delhi High Court · (2010) 01 DEL CK 0147
High Courts08 Jan 2010
Munchur Industries Ltd. Vs Maruti Udyog Ltd.
Delhi High Court · (2010) 166 DLT 546
High Courts08 Jan 2010
Hindustan Fertilizer Corporation Ltd. Vs C.V. Jani and Co.
Delhi High Court · (2010) 01 DEL CK 0136
High Courts08 Jan 2010
Motor Industries Co. Ltd. Vs Meetco (London) Ltd. and Others Special Organizing Committee Vs Chairman and Managing Director, Bank of Baroda and Others
Delhi High Court · (2010) 166 DLT 631