High Courts23 Dec 2009Dismissed

Sanjeev Kumar Vs State

Delhi High Court · (2009) 12 DEL CK 0338

Criminal Procedure Code, 1973 (CrPC) — Section 313, 464Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts23 Dec 2009Disposed Off

Aquil Khan Vs State

Delhi High Court · (2009) 12 DEL CK 0230

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 307, 34
High Courts23 Dec 2009

B.S. Negi Vs State and Barsati Lal

Delhi High Court · (2009) 12 DEL CK 0179

Constitution of India, 1950 — Article 136, 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3), 245, 482Negotiable Instruments Act, 1881 (NI) — Section 138