High Courts23 Dec 2009Dismissed
Talwar Brothers Pvt. Ltd. Vs P.B. State Industrial Development Corporation
Delhi High Court · (2009) 12 DEL CK 0168
Income Tax Act, 1961 — Section 194I
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,669 of 6,586
High Courts23 Dec 2009Dismissed
Balkau Timbers (P) Ltd. Vs P.B. State Industrial Development Corporation
Delhi High Court · (2009) 12 DEL CK 0167
Income Tax Act, 1961 — Section 194I
High Courts23 Dec 2009Dismissed
Five Star Engg. and Agents Pvt. Ltd. Vs P.B. State Industrial Development Corporation
Delhi High Court · (2009) 12 DEL CK 0166
Income Tax Act, 1961 — Section 194I
High Courts23 Dec 2009Allowed
DDA Vs Nav Bharat Construction Co.
Delhi High Court · (2009) 12 DEL CK 0165
High Courts23 Dec 2009
Ishwar Singh and Sons Vs Delhi Development Authority and Another
Delhi High Court · (2009) 12 DEL CK 0163
Arbitration Act, 1940 — Section 30, 33
High Courts23 Dec 2009Dismissed
Church of India Vs Church of North India Trust Association and Others
Delhi High Court · (2009) 12 DEL CK 0147
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 151Delhi High Court Act, 1966 — Section 10Supreme Court Rules, 1966 — Order 36B
High Courts23 Dec 2009
Ashish Kumar Mazumdar Vs Aishi Ram Batra Charitable Trust and Others Ch. Aishi Ram Batra Public Charitable Trust and Others Vs Sh. Ashish Kumar Mazumdar
Delhi High Court · (2009) 12 DEL CK 0146
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2
High Courts23 Dec 2009
Commissioner of Income Tax Vs Jackson Engineers Ltd.
Delhi High Court · (2010) 231 CTR 348 : (2012) 341 ITR 518
Foreign Trade (Development and Regulation) Act, 1992 — Section 5Income Tax Act, 1961 — Section 32A, 80HH, 80I, 80IA, 80IB
High Courts23 Dec 2009Dismissed
Aruna Malhotra Vs Chetan Dayal and Others
Delhi High Court · (2009) 12 DEL CK 0112
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 7 Rule 11Succession Act, 1925 — Section 213
High Courts23 Dec 2009
Commissioner of Income Tax Vs Nestor Pharmaceuticals Ltd. Sidwal Refrigeration Industries Ltd. Vs Dy. Commissioner of Income Tax
Delhi High Court · (2010) 231 CTR 337 : (2009) ILR Delhi 442 Supp : (2010) 322 ITR 631
Income Tax Act, 1922 — Section 15C, 15C(2)Income Tax Act, 1961 — Section 32A, 80I, 80IA, 80IA(1), 80IA(12)
High Courts23 Dec 2009
Rahulijee and Company P. Ltd. Vs Income Tax Appellate Tribunal and Others
Delhi High Court · (2010) 232 CTR 179 : (2010) 323 ITR 327
Constitution of India, 1950 — Article 14, 16, 19, 226, 265Income Tax Act, 1961 — Section 217, 260A, 40A(3)
High Courts23 Dec 2009Dismissed
Union of India (UOI) and Others Vs Habib-Ur-Rehman Khan and Others
Delhi High Court · (2009) 12 DEL CK 0076
Constitution of India, 1950 — Article 14, 16, 226
High Courts23 Dec 2009
Smt. Shruti Aggarwal and Another Vs Sh. Subhash Kumar and Others
Delhi High Court · (2009) 12 DEL CK 0075
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 11Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17, 31, 34
High Courts23 Dec 2009
Seema Bansal Vs Chitra Garg
Delhi High Court · (2009) 12 DEL CK 0069
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 11, 9Delhi Rent Control Act, 1958 — Section 50
High Courts23 Dec 2009
Satish Verma Vs Jeetindra Churamani and Another
Delhi High Court · (2009) 12 DEL CK 0061
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 39 Rule 4Transfer of Property Act, 1882 — Section 52
High Courts23 Dec 2009
Nirmal Kaur Vs Surjit Kaur and Others
Delhi High Court · (2009) 12 DEL CK 0052
High Courts23 Dec 2009Dismissed
Dinesh Bansal Vs Om Kumar and Others
Delhi High Court · (2009) 12 DEL CK 0029
High Courts23 Dec 2009Dismissed
Kamal Khanna and Another Vs State and Another
Delhi High Court · (2009) 12 DEL CK 0025
Penal Code, 1860 (IPC) — Section 120B, 24, 406, 420, 438
High Courts23 Dec 2009Allowed
DDA Vs Ishwar Chand
Delhi High Court · (2009) 12 DEL CK 0024
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 151Limitation Act, 1963 — Section 5
High Courts23 Dec 2009Dismissed
Attar Singh Wadhwa Vs NCT of Delhi and Another
Delhi High Court · (2009) 12 DEL CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 3, 4Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 142