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Delhi High Court judgments

1,31,711 judgments · page 4,671 of 6,586

High Courts21 Dec 2009Allowed

Arun Kathuria Vs State and Others

Delhi High Court · (2009) 12 DEL CK 0395

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 173, 173(2), 173(8), 227Evidence Act, 1872 — Section 45, 47
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High Courts21 Dec 2009Disposed Off

Satinder Kapur Vs PNB and Others

Delhi High Court · (2009) 12 DEL CK 0391

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 3Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 22
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High Courts21 Dec 2009Dismissed

Ramesh Vs State (Govt. of NCT)

Delhi High Court · (2009) 12 DEL CK 0369

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 82, 83Evidence Act, 1872 — Section 114, 118Penal Code, 1860 (IPC) — Section 34, 363, 376, 376(2), 506
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High Courts21 Dec 2009Disposed Off

Rajesh Vs State

Delhi High Court · (2009) 12 DEL CK 0366

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 392, 397, 411
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High Courts21 Dec 2009Disposed Off

Kannu @ Tilak Vs State

Delhi High Court · (2009) 12 DEL CK 0365

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 428Penal Code, 1860 (IPC) — Section 363, 366, 375, 376
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High Courts21 Dec 2009Dismissed

DDA Vs Harish Kumar

Delhi High Court · (2009) 12 DEL CK 0136

Public Premises (Eviction of Unauthorised Occupants) Act, 1958 — Section 7(2)
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High Courts21 Dec 2009Dismissed

Mukesh Jain Vs CBI

Delhi High Court · (2010) 1 AD (Delhi) 443 : (2010) 88 AIC 319 : (2010) 1JCC 417 : (2010) 1 LRC 18

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 420, 467, 468, 471, 511Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
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High Courts21 Dec 2009

Mrs. Susie Rehmer Vs State

Delhi High Court · (2009) 12 DEL CK 0074

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 167(5), 173, 173(2)Passports Act, 1967 — Section 12, 12(1), 12(3), 15, 17
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