High Courts21 Dec 2009
Goel Associates Vs KK Coop. Group Housing Socy. Ltd.
Delhi High Court · (2009) 12 DEL CK 0073
Arbitration Act, 1940 — Section 20, 30, 33, 8, 9Limitation Act, 1963 — Article 119
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,672 of 6,586
High Courts21 Dec 2009Dismissed
K.L. Ahuja Vs The Director General CSIR and Another
Delhi High Court · (2009) 12 DEL CK 0041
Central Civil Services (Pension) Rules, 1972 — Rule 69CSIR (Residence and Allotment) Rules, 1997 — Rule 11, 11.2, 12, 13, 19Oil and Natural Gas Commission (Death, Retirement and Terminal Gratuity) Regulations, 1969 — Regulation 5
High Courts21 Dec 2009
Secretary (Services) and Another Vs Alpana Singh
Delhi High Court · (2009) 12 DEL CK 0013
High Courts18 Dec 2009Dismissed
Sukumar Chand Jain Vs Rail Vihar Sehkari Avas Samiti Ltd.
Delhi High Court · (2009) 12 DEL CK 0400
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)Evidence Act, 1872 — Section 114
High Courts18 Dec 2009Disposed Off
Amrit Agencies Pvt. Limited Vs Nu Tech Security Printers
Delhi High Court · (2009) 12 DEL CK 0399
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts18 Dec 2009Dismissed
Sunny and Laxman @ Sonu Vs State
Delhi High Court · (2009) 12 DEL CK 0384
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts18 Dec 2009Disposed Off
Mehi Lal Gupta Vs State and Others
Delhi High Court · (2009) 12 DEL CK 0383
Constitution of India, 1950 — Article 14Delhi Co-operative Societies Act, 2003 — Section 40, 40(3), 40(4)
High Courts18 Dec 2009Disposed Off
Shyam Lal Vs State and Others
Delhi High Court · (2009) 12 DEL CK 0382
Constitution of India, 1950 — Article 14Delhi Co-operative Societies Act, 2003 — Section 40, 40(3), 40(4)
High Courts18 Dec 2009Disposed Off
Narender Kumar Jain Vs State of N.C.T. of Delhi and Another
Delhi High Court · (2010) CriLJ 3411 : (2009) ILR Delhi 639 Supp : (2009) ILR Delhi 411 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 506
High Courts18 Dec 2009Dismissed
Naval Kishore Vs Indian Cement Hi-Glow Vs India Cement Capital and Finance Ltd. and Others
Delhi High Court · (2009) 12 DEL CK 0349
Arbitration Act, 1940 — Section 37, 8(1), 8(2)Arbitration and Conciliation Act, 1996 — Section 12, 13, 20(4), 21, 34Limitation Act, 1963 — Section 14
High Courts18 Dec 2009Allowed
Standard Chartered Bank Vs Directorate of Enforcement
Delhi High Court · (2010) 100 SCL 201
Foreign Exchange (Amendment) Act, 1999 — Section 19Foreign Exchange Regulation Act, 1973 — Section 6(4), 6(5)
High Courts18 Dec 2009Disposed Off
SSIPL Retail Limited and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 18 STR 262 : (2010) 24 STT 571
Finance Act, 2007 — Section 65(105), 65(90), 66
High Courts18 Dec 2009Disposed Off
Ram Kishan Yadav Vs Union of India (UOI) and Others
Delhi High Court · (2009) 12 DEL CK 0273
High Courts18 Dec 2009Disposed Off
Dalip Singh Yadav Vs Union of India (UOI) and Others
Delhi High Court · (2009) 12 DEL CK 0272
High Courts18 Dec 2009Dismissed
Prime Telesystem Limited Vs Sasken Communication Technologies Ltd. and Others Ajit Sarin Vs Intel Capital Corporation and Others
Delhi High Court · (2009) 12 DEL CK 0271
Arbitration and Conciliation Act, 1996 — Section 11, 18, 20B, 23(1), 25Companies Act, 1956 — Section 77(B)Contract Act, 1872 — Section 64, 65
High Courts18 Dec 2009Dismissed
V. Bhaskaran Vs Union of India (UOI) and Another
Delhi High Court · (2009) 12 DEL CK 0268
High Courts18 Dec 2009Dismissed
Sun F and B Business Vs 21st Hospitality Private Limited
Delhi High Court · (2009) 12 DEL CK 0249
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Copyright Act, 1957 — Section 2
High Courts18 Dec 2009Dismissed
Ranbaxy Laboratories Limited Vs Union of India and Others
Delhi High Court · (2009) 12 DEL CK 0213
Central Excises and Salt Act, 1944 — Section 11B(2), 11BB, 11BB(1)
High Courts18 Dec 2009
Kamal Construction Company Vs Delhi Development Authority and Another
Delhi High Court · (2009) 12 DEL CK 0209
Arbitration Act, 1940 — Section 14, 17, 29, 30, 33
High Courts18 Dec 2009
Rishi Pal Vs Chander Bhan and Another
Delhi High Court · (2009) 12 DEL CK 0201
Motor Vehicles Act, 1988 — Section 19