High Courts16 Dec 2009Dismissed
Sarup Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (2009) 12 DEL CK 0373
Land Acquisition Act, 1894 — Section 28, 4, 6
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,674 of 6,586
High Courts16 Dec 2009Dismissed
Continental Enterprises Ltd. Vs State Trading Corporation of India Ltd.
Delhi High Court · (2009) 12 DEL CK 0348
Arbitration Act, 1940 — Section 11, 12, 30, 33, 5Contract Act, 1872 — Section 56
High Courts16 Dec 2009Dismissed
Godrej Agrovet Limited Vs Surya Soaps and Chemicals
Delhi High Court · (2009) 12 DEL CK 0331
Arbitration and Conciliation Act, 1996 — Section 34
High Courts16 Dec 2009Allowed
Vinay Kumar and Another Vs State of NCT of Delhi
Delhi High Court · (2009) 12 DEL CK 0321
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 439, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 4, 5, 6
High Courts16 Dec 2009Disposed Off
Brijesh @ Guddu Vs State of The NCT of Delhi
Delhi High Court · (2009) 12 DEL CK 0291
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 Dec 2009Allowed
Deepak Kaul Vs The State of NCT of Delhi
Delhi High Court · (2009) 12 DEL CK 0280
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 302
High Courts16 Dec 2009
Sanjiv Kumar Vs The State
Delhi High Court · (2009) ILR Delhi 447 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 408
High Courts16 Dec 2009Disposed Off
Anita Malhotra Vs Apparel Export Promotion Counc
Delhi High Court · (2009) 12 DEL CK 0275
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts16 Dec 2009
Ombir Singh and Another Vs State of NCT of Delhi
Delhi High Court · (2009) 12 DEL CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts16 Dec 2009Dismissed
Hans Raj Dhankar Vs New Delhi Municipal Council and Others
Delhi High Court · (2009) 12 DEL CK 0160
High Courts16 Dec 2009
Bharat Builders Vs Delhi Development Authority
Delhi High Court · (2009) 12 DEL CK 0159
Arbitration Act, 1940 — Section 30, 33Contract Act, 1872 — Section 46
High Courts16 Dec 2009
Rajesh Tyagi and Others Vs Jaibir Singh and Others
Delhi High Court · (2009) 8 ILR Delhi 234 Supp : (2009) ILR Delhi 471 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Motor Vehicles Act, 1988 — Section 158(6), 166(4), 168, 169
High Courts16 Dec 2009
Flemingo Duty Free Shop Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Delhi High Court · (2009) 12 DEL CK 0133
High Courts16 Dec 2009Dismissed
Sanjay Vs State
Delhi High Court · (2010) CriLJ 3214
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 113B, 32, 32(1)Penal Code, 1860 (IPC) — Section 304B, 306, 34, 498A
High Courts16 Dec 2009Allowed
Rattan Lal Aggarwal Vs Union of India (UOI)
Delhi High Court · (2009) 12 DEL CK 0091
Land Acquisition Act, 1894 — Section 18, 19, 4
High Courts16 Dec 2009Dismissed
Religare Securities Ltd. Vs Mr. Om Singh Deswal
Delhi High Court · (2009) 12 DEL CK 0072
Constitution of India, 1950 — Article 227Consumer Protection Act, 1986 — Section 12
High Courts16 Dec 2009
Anis and Another Vs State NCT of Delhi Nand Kishore Vs State of Delhi
Delhi High Court · (2009) 12 DEL CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 471, 474, 489B, 489C
High Courts16 Dec 2009
Subramanian Swamy Vs Election Commission of India and Another
Delhi High Court · (2009) 12 DEL CK 0054
Constitution of India, 1950 — Article 102(1), 103(1), 103(2)
High Courts16 Dec 2009
Deconar Services Pvt. Ltd. Vs National Thermal Power Corporation Limited
Delhi High Court · (2009) ILR Delhi 432 Supp
Arbitration Act, 1940 — Section 29, 30, 33Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 28