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Delhi High Court judgments

1,31,711 judgments · page 4,676 of 6,586

High Courts15 Dec 2009Dismissed

V.N. Deosthali Vs State

Delhi High Court · (2009) 12 DEL CK 0116

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 45, 47, 62, 67, 73Prevention of Corruption Act, 1988 — Section 11, 13(1), 13(2)
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High Courts15 Dec 2009

Sh. Sunil Aggarwal Vs State

Delhi High Court · (2009) 12 DEL CK 0030

Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 34, 420, 468, 471
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High Courts15 Dec 2009

Gulshan Vs State

Delhi High Court · (2009) 12 DEL CK 0014

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 294, 294(3), 313Evidence Act, 1872 — Section 25, 26, 27
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High Courts14 Dec 2009Allowed

State Vs Gian Chan Jain and Others

Delhi High Court · (2009) ILR Delhi 394 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 293, 300, 311, 313, 428Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 120B, 380, 427, 467, 468
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