High Courts14 Dec 2009Disposed Off
Vijay Kumar (Deceased) through LRs. Vs Govt. of NCT of Delhi
Delhi High Court · (2009) 12 DEL CK 0247
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,677 of 6,586
High Courts14 Dec 2009Dismissed
Union of India (UOI) and Another Vs Anil Kumar Choudhary and Others
Delhi High Court · (2009) 12 DEL CK 0246
Constitution of India, 1950 — Article 14, 16
High Courts14 Dec 2009Dismissed
Rajendra Prasad Vs Indcom Investment Service
Delhi High Court · (2009) 12 DEL CK 0238
Industrial Disputes Act, 1947 — Section 25F
High Courts14 Dec 2009Dismissed
Brahmaputra Infrastructure Ltd. Vs Delhi Development Authority
Delhi High Court · (2009) 12 DEL CK 0237
Constitution of India, 1950 — Article 226
High Courts14 Dec 2009Allowed
Kailash Chander Vs Delhi Transport Corporation
Delhi High Court · (2009) 12 DEL CK 0236
High Courts14 Dec 2009Dismissed
Employees State Insurance Corporation, Shri Y.S. Rathi, Deputy Regional Director and Shri H.C. Sharma, Recovery Officer Vs Shri Girdhari Lal Batra Proprietor of Bat Bro Engineering and General Manufacturing Badli Industrial Estate
Delhi High Court · (2009) 12 DEL CK 0227
Employees State Insurance Act, 1948 — Section 75, 75(1), 77, 77(1A), 77A
High Courts14 Dec 2009Dismissed
Employees State Insurance Corporation Vs Pahalwan Hotel
Delhi High Court · (2009) 12 DEL CK 0226
Employees State Insurance Act, 1948 — Section 75
High Courts14 Dec 2009Dismissed
New Delhi Municipal Council Vs Budh Ram
Delhi High Court · (2009) 12 DEL CK 0219
High Courts14 Dec 2009
Lakshman Singh Vs Tilak Bahadur and Another
Delhi High Court · (2009) 12 DEL CK 0197
Motor Vehicles Act, 1988 — Section 196
High Courts14 Dec 2009Allowed
Sachdev Sons Vs Sh. Daljit Singh and Others
Delhi High Court · (2009) 12 DEL CK 0196
High Courts14 Dec 2009Allowed
Oriental Insurance Co. Ltd. Vs Marry Kutty Thomas and Others
Delhi High Court · (2009) 12 DEL CK 0195
High Courts14 Dec 2009
Dulari Exports Pvt. Ltd. Vs Secretary Ministry of Textiles and Others
Delhi High Court · (2009) 12 DEL CK 0138
High Courts14 Dec 2009
Hukam Singh Vs Ministry of Home Affairs and Others
Delhi High Court · (2009) 12 DEL CK 0137
High Courts14 Dec 2009
Tata Sons Limited Vs Mr. Laxman and Another
Delhi High Court · (2009) 12 DEL CK 0121
High Courts14 Dec 2009
Vijay Kumar (Deceased) through LRs. and Others Vs Govt. of NCT of Delhi
Delhi High Court · (2009) 12 DEL CK 0114
High Courts14 Dec 2009
Nirmal Bhanwarlal Jain Vs GHCL Employees Stock Option Trust
Delhi High Court · (2010) 1 JCC 574
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 177, 181, 191, 192
High Courts11 Dec 2009Allowed
Om Prakash Vs Devi Ram
Delhi High Court · (2009) 12 DEL CK 0405
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 6 Rule 17Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 53A
High Courts11 Dec 2009Dismissed
Smt. Savitri Devi Vs Smt. Gayatri Devi and Others etc. etc.
Delhi High Court · (2010) 166 DLT 595 : (2009) 8 ILR Delhi 207 Supp : (2010) 7 RCR(Civil) 821
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), 115Constitution of India, 1950 — Article 136, 226, 227
High Courts11 Dec 2009Dismissed
HDFC Bank Limited Vs Kanhaiyalal Lal Chib
Delhi High Court · (2009) 12 DEL CK 0403
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts11 Dec 2009Dismissed
Municipal Corporation of Delhi Vs Mahinder Singh and Others
Delhi High Court · (2009) 12 DEL CK 0374
Constitution of India, 1950 — Article 226