High Courts11 Dec 2009Disposed Off
Prakash Bafna Vs Special Director Enforcement Directorate and Others
Delhi High Court · (2009) 12 DEL CK 0361
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,678 of 6,586
High Courts11 Dec 2009Allowed
Subhash Chandra Prashari Vs Ved Prakash Kapoor and Others
Delhi High Court · (2009) 7 ILR Delhi 831
High Courts11 Dec 2009Dismissed
Uttar Pradesh State Road Transport Corporation Vs Dr. Indu Bala and Others
Delhi High Court · (2009) 12 DEL CK 0245
High Courts11 Dec 2009
Nawal Kishore Vs The State
Delhi High Court · (2009) 12 DEL CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 155, 155(2), 155(4), 190, 190(1)Penal Code, 1860 (IPC) — Section 272, 273, 328
High Courts11 Dec 2009
State Vs Mahesh Chander Nagar and Another
Delhi High Court · (2009) 12 DEL CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(2), 378(3)Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1), 7
High Courts11 Dec 2009
Gian Singh Vs State and Another
Delhi High Court · (2009) 12 DEL CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195, 197Notaries Act, 1952 — Section 13, 13(2)Notaries Rules, 1956 — Rule 11(2)
High Courts11 Dec 2009Allowed
Resham and Others Vs Harish Kaushik and Others
Delhi High Court · (2009) 12 DEL CK 0060
High Courts11 Dec 2009
Satish Sehrawat Vs B. Lalitha Rao and Another
Delhi High Court · (2009) 12 DEL CK 0059
Motor Vehicles Act, 1988 — Section 168
High Courts11 Dec 2009
Jindal Exports Ltd. Vs Fuerst Day Lawson Ltd. Fuerst Day Lawson Ltd. Vs Jindal Exports Ltd.
Delhi High Court · (2010) 6 RCR(Civil) 622
Arbitration Act, 1940 — Section 11, 11(6), 2, 7Arbitration Rules, 1940 — Rule 3International General Produce Association Rules — Rule 1, 3
High Courts11 Dec 2009
Rita Singh Vs Central Bureau of Investigation
Delhi High Court · (2009) 12 DEL CK 0031
High Courts11 Dec 2009
Rameshwar Dayal and Others Vs Delhi Transport Corporation
Delhi High Court · (2009) 12 DEL CK 0007
Constitution of India, 1950 — Article 226
High Courts10 Dec 2009Partly Allowed
Gajanand @ Gajju Vs The State (Delhi Admn.)
Delhi High Court · (2009) 12 DEL CK 0402
Criminal Procedure Code, 1973 (CrPC) — Section 428Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 2, 20, 7A, 7A(1)Penal Code, 1860 (IPC) — Section 302, 34, 392
High Courts10 Dec 2009Dismissed
Suresh Vs The State (N.C.T. of Delhi)
Delhi High Court · (2010) CriLJ 951 : (2009) 8 ILR Delhi 200 Supp
Penal Code, 1860 (IPC) — Section 392, 397
High Courts10 Dec 2009Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Smt. Darshna and Others
Delhi High Court · (2009) 12 DEL CK 0341
High Courts10 Dec 2009Dismissed
Mohd. Abad Ali and Another Vs D.R.I.
Delhi High Court · (2009) 12 DEL CK 0307
Criminal Procedure Code, 1973 (CrPC) — Section 220, 220(3), 31, 408, 482Customs Act, 1962 — Section 135Penal Code, 1860 (IPC) — Section 120B, 489B, 489C, 71
High Courts10 Dec 2009Dismissed
Gupta Brothers Vs Municipal Corporation of Delhi
Delhi High Court · (2009) 12 DEL CK 0199
High Courts10 Dec 2009
ABW Infrastructure Ltd. and Others Vs Rail Land Development Authority and Another
Delhi High Court · (2009) 12 DEL CK 0078
Constitution of India, 1950 — Article 14, 226, 32
High Courts10 Dec 2009
Bhaiya Lal Vs Ramji Dass Dhamija
Delhi High Court · (2009) 12 DEL CK 0077
Delhi Rent Control Act, 1958 — Section 14(1), 15(1)