High Courts22 Mar 2010Dismissed
Madan Lal Vs The State N.C.T. of Delhi
Delhi High Court · (2010) 03 DEL CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,619 of 6,586
High Courts22 Mar 2010Allowed
Shri Jagdish Rana and Others Vs Government of N.C.T. of Delhi and Others
Delhi High Court · (2010) 03 DEL CK 0147
High Courts22 Mar 2010
Shri Dharampal Arora Vs Share Tips, Shri Ashok Mehta and Shrimati Ashok Mehta
Delhi High Court · (2010) 03 DEL CK 0123
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Evidence Act, 1872 — Section 101, 114General Clauses Act, 1897 — Section 27
High Courts22 Mar 2010Allowed
Bimla Vs Gopal and Others
Delhi High Court · (2010) 03 DEL CK 0104
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts22 Mar 2010
Girdhari Lal Sachdeva and Another Vs Hari Chand Grover Hari Chand Grover Vs Girdhari Lal Sachdeva and Another
Delhi High Court · (2010) 03 DEL CK 0099
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 15(1)
High Courts22 Mar 2010Dismissed
Late Sh. Musaddi Khan thru. L.Rs. Vs Union of India (UOI) and Another
Delhi High Court · (2010) 03 DEL CK 0088
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 39 Rule 1, Order 39 Rule 2Delhi Metro Railway (Operation and Maintenance) Act, 2002 — Section 56
High Courts22 Mar 2010
Mrs. Savita Bhanot Vs Lt. Col. V.D. Bhanot
Delhi High Court · (2010) 3 CivCC 202 : (2011) CriLJ 2963 : (2010) 2 Crimes 300 : (2010) 1 DMC 530 : (2010) 158 PLR 1 : (2010) 2 RCR(Civil) 891 : (2010) 2 RCR(Criminal) 872
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 2, 21
High Courts22 Mar 2010
K.K. Veer Vs Union of India (UOI)
Delhi High Court · (2010) 03 DEL CK 0051
Constitution of India, 1950 — Article 226, 320(3)Income Tax Act, 1961 — Section 269UD, 269UD(1), 269UE, 269UF, 269UG
High Courts22 Mar 2010
Brij Bhushan Vs State and Another
Delhi High Court · (2010) 168 DLT 334
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 226, 356Criminal Procedure Code, 1973 (CrPC) — Section 155, 155(1), 161, 195, 197
High Courts22 Mar 2010
Shyam Sunder Malhotra Vs National Small Scale Industries Corp. Ltd.
Delhi High Court · (2010) 03 DEL CK 0013
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, 35A, 35B
High Courts22 Mar 2010Dismissed
Sonia Singh Vs Manmohin Kaur and Others
Delhi High Court · (2010) 03 DEL CK 0012
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts22 Mar 2010Dismissed
Kannu through L.Rs. Vs Daulat Ram through L.Rs.
Delhi High Court · (2010) 03 DEL CK 0009
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 2(2), 47Constitution of India, 1950 — Article 227
High Courts19 Mar 2010Allowed
Pharmex Drug I.P. Ltd. Vs Addl. Director General of Foreign Trade
Delhi High Court · (2010) 255 ELT 26
Foreign Trade (Development and Regulation) Act, 1992 — Section 11(2), 13
High Courts19 Mar 2010Allowed
Oriental Insurance Co. Ltd Vs Baby Rinki and Ors
Delhi High Court · (2010) 03 DEL CK 0317
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts19 Mar 2010Disposed Off
Dr. Radha Dubey Vs Government of National Capital Territory of Delhi and Others
Delhi High Court · (2010) 03 DEL CK 0303
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts19 Mar 2010Allowed
United India Insurance Co. Ltd Vs Sajitha Muhammed and Others
Delhi High Court · (2010) 03 DEL CK 0301
High Courts19 Mar 2010Dismissed
Union of India and Ors Vs Mrs. Neelam
Delhi High Court · (2010) 03 DEL CK 0279
Constitution of India, 1950 — Article 226
High Courts19 Mar 2010
Toyota Jidosha Kabushiki Kaisha Vs Deepak Mangal and Others
Delhi High Court · (2010) 4 ILR Delhi 220 : (2010) 43 PTC 161
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4Criminal Procedure Code, 1973 (CrPC) — Section 340Trade Marks Act, 1999 — Section 28(1), 28(2), 29, 29(2), 30