High Courts22 Mar 2010Dismissed
Piyush Colonisers Pvt. Ltd. and Another Vs Swami Nath Shanker
Delhi High Court · (2010) 03 DEL CK 0401
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,618 of 6,586
High Courts22 Mar 2010
Hotel Swagat Palace Vs MCD
Delhi High Court · (2010) 03 DEL CK 0399
Delhi Municipal Corporation Act, 1957 — Section 477, 478
High Courts22 Mar 2010Dismissed
Gurdev Singh Vs State
Delhi High Court · (2010) 03 DEL CK 0394
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 338
High Courts22 Mar 2010Dismissed
Avtar Krishan Ahuja Vs Dr. Gurbinder Singh Sadana
Delhi High Court · (2010) 03 DEL CK 0370
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts22 Mar 2010Dismissed
Sarita Perwal and Another Vs Pankaj Prakash
Delhi High Court · (2010) 03 DEL CK 0365
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10Contempt of Courts Act, 1971 — Section 10, 11
High Courts22 Mar 2010Dismissed
Akram @ Chiti Vs State
Delhi High Court · (2010) 03 DEL CK 0359
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 392, 397
High Courts22 Mar 2010Dismissed
Shri Gurmeet Singh Chopra Vs Smt. Taruna Chopra and Others
Delhi High Court · (2010) 03 DEL CK 0354
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Succession Act, 1925 — Section 213, 213(1), 299
High Courts22 Mar 2010Dismissed
Bhoondey Vs Union of India (UOI)
Delhi High Court · (2010) 03 DEL CK 0347
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 28A
High Courts22 Mar 2010Dismissed
Jivendra Gautam Vs Veena Gautam
Delhi High Court · (2010) 03 DEL CK 0334
High Courts22 Mar 2010Dismissed
Govt. of NCT of Delhi and Ors Vs Sh. Jagmohan
Delhi High Court · (2010) 03 DEL CK 0322
Constitution of India, 1950 — Article 226Delhi Police (Promotion and Confirmation) Rules, 1980 — Rule 19
High Courts22 Mar 2010Dismissed
Subhash Vs State and Others
Delhi High Court · (2010) 03 DEL CK 0307
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 363, 365
High Courts22 Mar 2010Dismissed
Sushil Kumar Vs Government of NCT of Delhi and others
Delhi High Court · (2010) 03 DEL CK 0283
Constitution of India, 1950 — Article 226
High Courts22 Mar 2010Dismissed
Municipal Corporation of Delhi Vs Sh. Bharat Bhushan
Delhi High Court · (2010) 03 DEL CK 0282
Constitution of India, 1950 — Article 226
High Courts22 Mar 2010Allowed
Krishna Basra Vs MCD and Another
Delhi High Court · (2010) 03 DEL CK 0254
High Courts22 Mar 2010
Om Kumar Vs Suresh Chanchal and Others
Delhi High Court · (2010) 03 DEL CK 0253
Contract Act, 1872 — Section 35
High Courts22 Mar 2010Dismissed
Tek Chand Vs Rattan Lal and Others
Delhi High Court · (2010) 03 DEL CK 0252
Constitution of India, 1950 — Article 227
High Courts22 Mar 2010
Sameer Wason and Another Vs Rajinder Kumar Lamba
Delhi High Court · (2010) 4 ILR Delhi 566
Delhi Rent Control Act, 1958 — Section 14, 14(1), 14(2), 15, 26
High Courts22 Mar 2010Allowed
Mangat Ram Vs Ashok Kumar Sharma
Delhi High Court · (2010) 3 CivCC 531 : (2010) 168 DLT 634 : (2010) 158 PLR 40
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 63, 65, 65A
High Courts22 Mar 2010
Master Sewa Ram Vs Vijay and Others
Delhi High Court · (2010) 03 DEL CK 0214
Motor Vehicles Act, 1988 — Section 146, 196
High Courts22 Mar 2010
Bijender Singh Vs State
Delhi High Court · (2010) 03 DEL CK 0213
Penal Code, 1860 (IPC) — Section 304