High Courts25 Mar 2010Dismissed
Samunder Vs The State
Delhi High Court · (2010) 174 DLT 454 : (2011) 7 RCR(Criminal) 2097
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 34, 452, 506
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,616 of 6,586
High Courts25 Mar 2010Dismissed
The New India Aaaurance Co. Ltd. Vs Munesh and Others
Delhi High Court · (2012) ACJ 816
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts25 Mar 2010Allowed
New India Assurance Co Ltd Vs Asha Sehgal and Ors
Delhi High Court · (2010) 03 DEL CK 0318
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts25 Mar 2010Dismissed
Union of India Vs Sh. Vipul Nautiyal
Delhi High Court · (2010) 03 DEL CK 0313
Constitution of India, 1950 — Article 226
High Courts25 Mar 2010Allowed
Anju Nair Vs National Insurance Co. Ltd. and Others
Delhi High Court · (2010) 03 DEL CK 0300
High Courts25 Mar 2010
Johnson Appliances (P) Ltd. Vs H.E. Industries and Others
Delhi High Court · (2010) 43 PTC 76
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 35
High Courts25 Mar 2010Dismissed
Elder Financial Services Ltd. Vs Pasupati Fabrics Ltd.
Delhi High Court · (2010) 03 DEL CK 0269
Arbitration and Conciliation Act, 1996 — Section 11(6), 34, 34(2)
High Courts25 Mar 2010Dismissed
Balbir Singh Vs K.S. Mehra and Others
Delhi High Court · (2010) 170 DLT 260
Payment of Gratuity Act, 1972 — Section 7(3A)
High Courts25 Mar 2010
C.D. Securities Services Network Ltd. Vs Employees Stated Insurance Corporation
Delhi High Court · (2010) 3 LLJ 818
Constitution of India, 1950 — Article 227Employees State Insurance Act, 1948 — Section 44, 45A, 45C, 45D, 45E
High Courts25 Mar 2010Dismissed
Dawar Rubber Industries Vs Union of India (UOI)
Delhi High Court · (2010) 03 DEL CK 0262
Arbitration and Conciliation Act, 1996 — Section 34
High Courts25 Mar 2010
Nutech Security Printers Vs Ashok Kumar and Others
Delhi High Court · (2010) 03 DEL CK 0261
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Motor Vehicles Act, 1988 — Section 168
High Courts25 Mar 2010
G. Runghen and Co. Vs S.N. Goenka and Co. Pvt. Ltd. and Another
Delhi High Court · (2010) 03 DEL CK 0223
Negotiable Instruments Act, 1881 (NI) — Section 21, 61, 64
High Courts25 Mar 2010Dismissed
Shri Mukesh Khadaria Trading As Aggarwal Udyog Vs DCM Shriram Consolidated Limited
Delhi High Court · (2010) 43 PTC 321
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts25 Mar 2010
Fateh Singh and Others Vs State
Delhi High Court · (2010) 03 DEL CK 0181
Penal Code, 1860 (IPC) — Section 148, 149, 299, 302, 304
High Courts25 Mar 2010Dismissed
J.S. Panesar Vs Santokh Singh and Others
Delhi High Court · (2010) 169 DLT 56 : (2010) 158 PLR 54
Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 113
High Courts25 Mar 2010
Pran Nath Vs State
Delhi High Court · (2010) 03 DEL CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3), 421Penal Code, 1860 (IPC) — Section 326
High Courts23 Mar 2010Dismissed
Union of India (UOI) and Others Vs Jagbir Singh
Delhi High Court · (2010) 03 DEL CK 0391
High Courts23 Mar 2010Dismissed
Sanjay Anand Vs State
Delhi High Court · (2010) 4 ILR Delhi 574
Criminal Procedure Code, 1973 (CrPC) — Section 157, 162, 162(2), 313Evidence Act, 1872 — Section 106, 114, 60Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts23 Mar 2010Dismissed
Kumari Anamika Vs Principal Daulat Ram College and Ors
Delhi High Court · (2010) 03 DEL CK 0289