High Courts23 Mar 2010
Pal Synthetics Pvt. Ltd. Vs Bank of Maharashtra
Delhi High Court · (2010) 03 DEL CK 0260
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Transfer of Property Act, 1882 — Section 106, 107, 113, 116
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,617 of 6,586
High Courts23 Mar 2010
Oriental Insurance Co. Ltd. Vs Samla Devi and Others
Delhi High Court · (2010) 03 DEL CK 0257
High Courts23 Mar 2010
Chikoo and Another Vs Rakesh Jain and Others
Delhi High Court · (2010) 03 DEL CK 0256
Motor Vehicles Act, 1988 — Section 163A, 168
High Courts23 Mar 2010Dismissed
Union of India (UOI) Vs Pushpa Devi
Delhi High Court · (2010) 03 DEL CK 0255
Constitution of India, 1950 — Article 226
High Courts23 Mar 2010
Anand Singh Negi and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0229
Constitution of India, 1950 — Article 226
High Courts23 Mar 2010Dismissed
ITI Certificate Holders'' Association (Regd.) and Another Vs Delhi Transport Corporation and Others
Delhi High Court · (2010) 03 DEL CK 0228
High Courts23 Mar 2010Dismissed
Delhi Development Authority Vs Sukhjinder Singh Bhatia
Delhi High Court · (2010) 03 DEL CK 0203
High Courts23 Mar 2010
Shri Ravi Chadha and Others Vs Bank of Maharashtra
Delhi High Court · (2010) 171 DLT 78 : (2011) 1 RCR(Rent) 14
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Transfer of Property Act, 1882 — Section 106, 107, 113, 116
High Courts23 Mar 2010
Istkhar Vs State of Delhi
Delhi High Court · (2010) 03 DEL CK 0136
Penal Code, 1860 (IPC) — Section 120B, 395
High Courts23 Mar 2010Dismissed
State N.C.T. of Delhi Vs Sonu
Delhi High Court · (2010) 03 DEL CK 0133
Penal Code, 1860 (IPC) — Section 376, 506
High Courts23 Mar 2010Allowed
Rajesh Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0132
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Central Reserve Police Force Rules, 1955 — Rule 14Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts23 Mar 2010Dismissed
Sh. Ravinder Kumar Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 03 DEL CK 0125
Central Services (Temporary Services) Rules, 1965 — Rule 5Constitution of India, 1950 — Article 226
High Courts23 Mar 2010Dismissed
Mohd. Sarfaraj Vs State
Delhi High Court · (2010) 03 DEL CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts23 Mar 2010
Inderjeet Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0006
Land Acquisition Act, 1894 — Section 17(1), 17(4), 4, 48
High Courts23 Mar 2010
State Trading Corporation (India) Ltd. Vs Khushi Ram Behari Lal and Another
Delhi High Court · (2010) 03 DEL CK 0004
Arbitration and Conciliation Act, 1996 — Section 30, 33, 34, 34(2)
High Courts23 Mar 2010
Anjum and Others Vs Rakesh Jain and Others
Delhi High Court · (2010) 03 DEL CK 0003
High Courts23 Mar 2010
Central Board of Secondary Education Vs Ramayana Press
Delhi High Court · (2010) 03 DEL CK 0002
Arbitration and Conciliation Act, 1996 — Section 34
High Courts23 Mar 2010Allowed
Sidharth Sareen and Another Vs Hira Realtors Pvt. Ltd. and Others
Delhi High Court · (2010) 168 ELT 621 : (2010) 4 ILR Delhi 262
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts22 Mar 2010
Naresh Vs State (N.C.T. of Delhi)
Delhi High Court · (2010) 03 DEL CK 0404
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Motor Vehicles Act, 1988 — Section 117, 181