High Courts05 Apr 2010Dismissed
Bhagwati Vs Vijay Rani
Delhi High Court · (2010) 4 ILR Delhi 324
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1), 25B, 25B(8)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,614 of 6,586
High Courts28 Mar 2010Dismissed
State Vs Pradeep
Delhi High Court · (2011) 2 JCC 1368
Penal Code, 1860 (IPC) — Section 304(B), 498(A)
High Courts26 Mar 2010
Union of India (UOI) and Others Vs Sukhvinder Singh Shagufa
Delhi High Court · (2010) 03 DEL CK 0414
Constitution of India, 1950 — Article 14, 16, 227
High Courts26 Mar 2010
Regional Manager, UPSRTC Vs Suraj thr. Guardian
Delhi High Court · (2010) 03 DEL CK 0413
High Courts26 Mar 2010
Smt. Indu Khorana Vs Gram Sabha and Others
Delhi High Court · (2010) 03 DEL CK 0410
Delhi Land Reforms Act, 1954 — Section 185Delhi Municipal Corporation Act, 1957 — Section 507, 507A
High Courts26 Mar 2010Dismissed
M.K. Bainiwal Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0372
High Courts26 Mar 2010Dismissed
Jai Devi Vs State of Delhi
Delhi High Court · (2010) 5 ILR Delhi 132
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 302, 307, 34, 498A
High Courts26 Mar 2010
Anurag Kumar Gangwar @ Deepu Vs State and Others
Delhi High Court · (2010) 03 DEL CK 0349
Constitution of India, 1950 — Article 226Hindu Marriage Act, 1955 — Section 5Penal Code, 1860 (IPC) — Section 361, 363, 366, 366A, 376
High Courts26 Mar 2010Dismissed
Babu Lal @ Pappu Vs State
Delhi High Court · (2010) 5 ILR Delhi 174
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 364
High Courts26 Mar 2010Disposed Off
Dr. Satyendra Kumar Gupta Vs UOI and Others
Delhi High Court · (2010) 03 DEL CK 0305
High Courts26 Mar 2010Allowed
Bhupendra V.Shah Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0276
Foreign Exchange Management (Export of Goods and Services) Regulations, 2000 — Regulation 13(1)(2), 9Foreign Exchange Management Act, 1999 — Section 8Foreign Exchange Regulation Act, 1973 — Section 12
High Courts26 Mar 2010
Shri Sushil Ahuja and Others Vs State Bank of India Officers'' Association and Others
Delhi High Court · (2010) 03 DEL CK 0272
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 11, 9Constitution of India, 1950 — Article 323A, 323BPunjab Town Improvement Act, 1922 — Section 42, 44A
High Courts26 Mar 2010Dismissed
Atma Ram Properties (P) Ltd. Vs Allied Motors (P) Ltd.
Delhi High Court · (2011) 176 DLT 436 : (2011) 163 PLR 5 : (2011) 1 RCR(Rent) 383
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14, 14(1), 16, 16(1), 16(2)
High Courts26 Mar 2010
Kanhaiya Lal Vs Union of India (UOI) and Others
Delhi High Court · (2011) 179 DLT 288 : (2011) 130 FLR 109 : (2011) 4 LLJ 117 : (2012) 2 SLJ 478
Constitution of India, 1950 — Article 226, 227, 49Industrial Disputes Act, 1947 — Section 2, 4, 4(1), 5
High Courts26 Mar 2010
Sh. Ashok Chopra, Sh. Davinder Chopra and Sh. Rakesh Chopra Vs Syndicate Bank and Another
Delhi High Court · (2010) 03 DEL CK 0241
Civil Procedure Code, 1908 (CPC) — Section 2(12)Evidence Act, 1872 — Section 91, 92Limitation Act, 1963 — Article 113
High Courts26 Mar 2010Dismissed
Mr. Rajinder Kumar Aggarwal Vs Lieutenant Governor of Delhi and Others
Delhi High Court · (2010) 5 ILR Delhi 148
Constitution of India, 1950 — Article 141Land Acquisition Act, 1894 — Section 11A, 12, 16, 17, 17(1)
High Courts26 Mar 2010Dismissed
Consep India Pvt. Ltd. Vs CEPCO Industries Pvt. Ltd.
Delhi High Court · (2010) 3 ILR Delhi 766
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 23 Rule 1, Order 23 Rule 1A, Order 6 Rule 4, 2(12)Constitution of India, 1950 — Article 14, 19(1), 21Delhi Rent Control Act, 1958 — Section 14, 14(1), 15(1), 4, 6
High Courts26 Mar 2010Allowed
Sunila Wadhawan and Others Vs Silver Smith India Ltd.
Delhi High Court · (2010) 03 DEL CK 0234
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 116
High Courts26 Mar 2010
Ansul Industries Vs Shri Vineet Kumar and Others
Delhi High Court · (2010) 168 DLT 163 : (2010) 42 PTC 655
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 39 Rule 4, 151Transfer of Property Act, 1882 — Section 6
High Courts26 Mar 2010
Girajo Devi and Others Vs State (Delhi Admn.)
Delhi High Court · (2010) 2 DMC 713
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 304B, 304B(1), 34, 342, 406