High Courts19 Mar 2010
Guddu Vs State (N.C.T. of Delhi)
Delhi High Court · (2010) 03 DEL CK 0227
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 363, 376
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,620 of 6,586
High Courts19 Mar 2010Dismissed
Manoj and Others Vs State
Delhi High Court · (2010) 03 DEL CK 0055
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Mar 2010Dismissed
R.G. Oswal Hosiery Industries Vs Union of India (UOI) and Others
Delhi High Court · (2010) 4 ILR Delhi 251 : (2010) 43 PTC 451
Trade and Merchandise Marks Act, 1958 — Section 107, 25(2), 46, 48, 49Trade and Merchandise Marks Rules, 1959 — Rule 63(3), 66, 67Trade Marks Act, 1999 — Section 145
High Courts19 Mar 2010Dismissed
Shri Ved Prakash Ahuja Vs Raj Rani Chhatwal and Others
Delhi High Court · (2010) 03 DEL CK 0014
Delhi Rent Control Act, 1958 — Section 14(1), 14D, 25B
High Courts18 Mar 2010
Yashvir Singh Vs BSES Yamuna Power Ltd.
Delhi High Court · (2010) 03 DEL CK 0421
High Courts18 Mar 2010Allowed
B.S.E.S. Rajdhani Power Ltd. Vs D.R. Bajaj and Another
Delhi High Court · (2010) 03 DEL CK 0367
High Courts18 Mar 2010
State of Haryana and Another Vs A.C. Aggarwal, IAS (Retd.) and Another
Delhi High Court · (2010) 169 DLT 58
Constitution of India, 1950 — Article 226
High Courts18 Mar 2010Allowed
Surendri and Others Vs Satpal and Another
Delhi High Court · (2012) ACJ 459 : (2011) 2 TAC 149
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts18 Mar 2010
Yad Ram Vs Union of India (UOI) and Another
Delhi High Court · (2010) 03 DEL CK 0248
Land Acquisition Act, 1894 — Section 30, 31, 4
High Courts18 Mar 2010Dismissed
Dropti Devi Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0247
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1)Constitution of India, 1950 — Article 14, 19, 21, 22, 226Foreign Exchange Management Act, 1999 — Section 37
High Courts18 Mar 2010Dismissed
Sh. Chotte Lal Vs DDA and Others
Delhi High Court · (2010) 03 DEL CK 0245
Constitution of India, 1950 — Article 226
High Courts18 Mar 2010
Sanjeev Malhotra Vs L.G. of Delhi and Others
Delhi High Court · (2010) 03 DEL CK 0244
High Courts18 Mar 2010Dismissed
Jitender Kumar @ Jitu Vs State
Delhi High Court · (2010) 03 DEL CK 0233
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162
High Courts18 Mar 2010Dismissed
Surender Singh Vs State of Delhi
Delhi High Court · (2010) 03 DEL CK 0195
Penal Code, 1860 (IPC) — Section 302, 307
High Courts18 Mar 2010
Ravinder and Others Vs Union of India (UOI) and Another Panna Lal Shahu and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0179
High Courts18 Mar 2010
Bajaj Allianz Insurance Co. Ltd. Vs Sarla Devi and Others
Delhi High Court · (2010) 03 DEL CK 0160
High Courts18 Mar 2010Dismissed
Sh. Vimal Khanna and Another Vs Sh. Kishan chand khanna
Delhi High Court · (2010) 03 DEL CK 0159
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 15 Rule 1, Order 7 Rule 6, 151, 96Transfer of Property Act, 1882 — Section 111
High Courts18 Mar 2010Dismissed
Union of India (UOI) Vs S.L. Saxena
Delhi High Court · (2010) 03 DEL CK 0145
Constitution of India, 1950 — Article 226
High Courts18 Mar 2010Dismissed
Union of India (UOI) Vs M.L. Sharma
Delhi High Court · (2010) 03 DEL CK 0119
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 18Central Civil Services (Conduct) Rules, 1964 — Rule 18, 4
High Courts18 Mar 2010Dismissed
Sh. Jiwan Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 03 DEL CK 0103
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226