High Courts30 Sept 2010Dismissed
Citizen Roadlines Pvt. Ltd. Vs M.C.D and Another
Delhi High Court · (2010) 09 DEL CK 0250
COURT ARCHIVE
Delhi High Court judgments
1,33,689 judgments · page 4,621 of 6,685
High Courts30 Sept 2010Dismissed
Bhagwan Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 09 DEL CK 0247
High Courts30 Sept 2010Allowed
Union Public Service Commission Vs Dheerender Singh Paliwal
Delhi High Court · (2010) 09 DEL CK 0235
High Courts30 Sept 2010
Sarovari Devi Vs New Delhi Municipal Council
Delhi High Court · (2010) 09 DEL CK 0202
High Courts30 Sept 2010
Sarabjeet Singh Vs Anup Sharma and Others
Delhi High Court · (2010) 09 DEL CK 0198
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts30 Sept 2010Allowed
Intercraft Limited Vs Cosmique Global and Another
Delhi High Court · (2011) 1 BC 230 : (2010) 173 DLT 116 : (2010) 119 DRJ 669 : (2011) 161 PLR 63
Constitution of India, 1950 — Article 226, 227Income Tax Rules, 1962 — Rule 60Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 16(1), 22, 25
High Courts30 Sept 2010Dismissed
Mr. K.K. Sharma Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 119 DRJ 653
High Courts30 Sept 2010Dismissed
Mohsin Vs State of Delhi
Delhi High Court · (2010) 09 DEL CK 0074
Penal Code, 1860 (IPC) — Section 375, 376, 376A, 376B, 376C
High Courts30 Sept 2010Dismissed
State Vs Ameeruddin @ Ameera
Delhi High Court · (2010) 09 DEL CK 0032
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 302, 381, 383, 404, 411
High Courts30 Sept 2010Dismissed
State Vs Vijay and Others
Delhi High Court · (2010) 09 DEL CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 161Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 120B, 363, 364A
High Courts30 Sept 2010
Dr. Gyanandra Kumar Vs Bses Rajdhani Power Ltd. and Others
Delhi High Court · (2010) 09 DEL CK 0030
Delhi Municipal Corporation Act, 1957 — Section 298, 320
High Courts30 Sept 2010Dismissed
Shahid Riza @ Raju Vs State
Delhi High Court · (2010) 09 DEL CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 211, 428, 464Penal Code, 1860 (IPC) — Section 307, 313, 326
High Courts29 Sept 2010Dismissed
Gurmeet Singh Vs State N.C.T. of Delhi
Delhi High Court · (2010) 119 DRJ 678
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 154, 156, 311Penal Code, 1860 (IPC) — Section 34, 376(2)
High Courts29 Sept 2010Dismissed
Sushil Kumar Vs IBM India Pvt. Ltd. and Another
Delhi High Court · (2010) 09 DEL CK 0332
Companies Act, 1956 — Section 2(24), 5Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1)
High Courts29 Sept 2010Allowed
Sh. Pawan Kumar Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2010) 09 DEL CK 0331
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts29 Sept 2010Allowed
Advance Ispat India Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2011) 202 TAXMAN 147
Income Tax Act, 1961 — Section 80HHC, 80HHC(3), 80HHC(3)(b), 80HHC(3)(b)(a)
High Courts29 Sept 2010Partly Allowed
Union of India (UOI) Vs Gaya S. Gayatrinath @ Subramonium Gayatrinath
Delhi High Court · (2010) 09 DEL CK 0255
Extradition Act, 1962 — Section 10, 10, 10(1), 5, 7
High Courts29 Sept 2010
Lt. Governor of Delhi Vs S.C. Gupta and Others
Delhi High Court · (2010) 09 DEL CK 0234
All India Services (Discipline and Appeal) Rules, 1969 — Rule 8(19)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14(18)
High Courts29 Sept 2010Dismissed
State Vs Subhash Chand
Delhi High Court · (2012) 2 JCC 1052
Prevention of Food Adulteration Act, 1954 — Section 16(1), 7
High Courts29 Sept 2010Dismissed
Union of India Vs Balendra Kumar
Delhi High Court · (2012) 277 ELT 322
Right to Information Act, 2005 — Section 10(1), 11, 11(1), 8(1)