High Courts20 Apr 2010Dismissed
Shri Hira Prasad Mishra Vs Logical Estate Pvt. Ltd. and Another
Delhi High Court · (2010) 04 DEL CK 0285
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,604 of 6,586
High Courts20 Apr 2010Dismissed
Iqbal Begum Vs M.C.D. and Another
Delhi High Court · (2010) 04 DEL CK 0238
High Courts20 Apr 2010
Gaurav Gulati Vs Gita Pravin
Delhi High Court · (2010) 04 DEL CK 0180
Hindu Marriage Act, 1955 — Section 24, 26
High Courts20 Apr 2010Dismissed
State Vs Ram Prakash @ Lalie
Delhi High Court · (2010) 04 DEL CK 0170
Penal Code, 1860 (IPC) — Section 363, 366, 375, 376
High Courts20 Apr 2010
Vijay @ Kale Vs The State (NCT of Delhi)
Delhi High Court · (2010) 04 DEL CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 304
High Courts20 Apr 2010Allowed
Jitender Kumar and Others Vs State of N.C.T. of Delhi and Another
Delhi High Court · (2010) 04 DEL CK 0167
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts20 Apr 2010Dismissed
Ranjit Singh Vs Parkash Devi
Delhi High Court · (2010) 04 DEL CK 0166
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(2), 15(1)
High Courts20 Apr 2010
Delhi Transport Corporation Vs Smt. Chanchal Sharma
Delhi High Court · (2010) 04 DEL CK 0165
Central Civil Services (Pension) Rules, 1972 — Rule 26Constitution of India, 1950 — Article 226
High Courts20 Apr 2010
Shatrughan Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2010) 04 DEL CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts20 Apr 2010Allowed
Mohd. Farjam Vs Sarfaraz Ahmed and Others
Delhi High Court · (2010) 171 DLT 309
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 58, Order 21 Rule 58(2), Order 21 Rule 97Delhi Rent Control Act, 1958 — Section 25, 41, 42Delhi Rent Control Rules, 1959 — Rule 23
High Courts20 Apr 2010Dismissed
Abdul Wahid Vs Hameed Mian (Decd.) thru. LRs and Others
Delhi High Court · (2010) 04 DEL CK 0159
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(4), Order 1 Rule 10(5), Order 22 Rule 4, Order 22 Rule 9Transfer of Property Act, 1882 — Section 52
High Courts20 Apr 2010
Dimple Prakash Shah Vs Union of India (UOI) and Others
Delhi High Court · (2010) 04 DEL CK 0158
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1)Constitution of India, 1950 — Article 21, 22(5)Foreign Exchange Management Act, 1999 — Section 3
High Courts20 Apr 2010Dismissed
Govt. of NCT of Delhi Vs Ct. Gyanender Singh
Delhi High Court · (2010) 04 DEL CK 0156
Constitution of India, 1950 — Article 226Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 16
High Courts20 Apr 2010
National Insurance Co. Ltd. Vs Sanju Bala and Others
Delhi High Court · (2010) 04 DEL CK 0141
High Courts20 Apr 2010Dismissed
Apollo Tyres Ltd. Vs Union of India (UOI)
Delhi High Court · (2010) 04 DEL CK 0111
Income Tax Act, 1961 — Section 35(2AB)Income Tax Rules, 1962 — Rule 6(4), 6(5A)
High Courts20 Apr 2010Dismissed
The Divisional Railway Manager Vs Shri Uma Shanker and Another
Delhi High Court · (2010) 04 DEL CK 0100
Administrative Tribunals Act, 1985 — Section 28Constitution of India, 1950 — Article 226
High Courts20 Apr 2010
Management of Municipal Corporation of Delhi Vs Delhi Admninistration and Others Sevti Devi Vs Presiding Officer, Labour Court-IV and Another Kamla Devi, Smt. S. Sachdeva and Management of Municipal Corporation of Delhi Vs Presiding Officer, Labour Court-VI and Another Municipal Corporation of Delhi Vs Usha Sharma @ Usha Bakshi and Another, Smt. Rakesh Kumari and Smt. M. Bhatnagar
Delhi High Court · (2010) 04 DEL CK 0021
Constitution of India, 1950 — Article 14, 16, 226, 39Industrial Disputes Act, 1947 — Section 33C(2)
High Courts19 Apr 2010Allowed
Sunit Kumar Singh Vs Hotel Corporation of India Ltd.
Delhi High Court · (2010) 04 DEL CK 0379
Constitution of India, 1950 — Article 226
High Courts19 Apr 2010
Green Delhi BQS Ltd. Vs Delhi Transport Corporation
Delhi High Court · (2011) 7 RCR(Civil) 1767