Arbitration Act, 1940 — Section 16, 34, 39, 39(1), 39(2)Arbitration and Conciliation Act, 1996 — Section 37, 44, 45, 47, 50Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104, 104(2), 4

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High Courts21 Apr 2010

Natasha Kohli Vs Man Mohan Kohli and Others

Delhi High Court · (2010) 2 DMC 751

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High Courts21 Apr 2010

S. Manjit Singh Vs Gian Chand and Another

Delhi High Court · (2010) 04 DEL CK 0102

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High Courts21 Apr 2010Dismissed

Kiran Hasija Vs Escorts Securities Ltd. and Another

Delhi High Court · (2010) 04 DEL CK 0095

Arbitration and Conciliation Act, 1996 — Section 16, 18, 19, 34, 34(2)Securities Contracts (Regulation) Rules, 1957 — Rule 15, 15(2), 5, 8(1), 8(3)

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High Courts21 Apr 2010

Shri Shanti Sarup and Others Vs Union of India (UOI) and Others

Delhi High Court · (2010) 04 DEL CK 0053

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 151Constitution of India, 1950 — Article 227Land Acquisition (Amendment and Validation) Act, 1967 — Section 4(3)

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High Courts21 Apr 2010

Bhoolay Ram Sharma and Others Vs Government of National Capital Territory of Delhi and Others

Delhi High Court · (2010) 04 DEL CK 0052

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High Courts21 Apr 2010Dismissed

Commissioner of Income Tax Vs Siclair Exports Ltd.

Delhi High Court · (2010) 04 DEL CK 0051

Income Tax Act, 1961 — Section 271(1)(C), 80HHC

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High Courts21 Apr 2010Allowed

Sasta Sahitya Mandal Vs Deepak Sehgal and Others

Delhi High Court · (2010) 04 DEL CK 0045

Payment of Gratuity Act, 1972 — Section 4(6)

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High Courts21 Apr 2010

Baljeet Kaur and Others Vs R. Muthu Batcha and Another State of Tamilnadu Vs Baljit Kaur and Others

Delhi High Court · (2010) 04 DEL CK 0040

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High Courts21 Apr 2010

Oriental Insurance Co. Ltd. Vs Ram Kishan and Others

Delhi High Court · (2010) 04 DEL CK 0026

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High Courts20 Apr 2010

Nand Kishore @ Nanda Vs State of Delhi

Delhi High Court · (2010) 04 DEL CK 0371

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300

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High Courts20 Apr 2010Allowed

Indian Coffee Board Vs The Presiding Officer, Labour Court No. X and Another

Delhi High Court · (2010) 126 FLR 430 : (2010) 4 LLJ 245

Coffee Board Employees (Conduct) Rules, 1968 — Rule 3Industrial Disputes Act, 1947 — Section 17B

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High Courts20 Apr 2010Dismissed

Parimal Kumar Dutta Vs Apeejay School and Others

Delhi High Court · (2010) 04 DEL CK 0366

Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 8(2), 8(4)Delhi School Education Rules, 1973 — Rule 115, 115(2), 115(5), 118, 120(1)

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High Courts20 Apr 2010Dismissed

Deepak Khosla Vs Vibhu Bakhru and Others

Delhi High Court · (2010) 04 DEL CK 0307

Arbitration and Conciliation Act, 1996 — Section 11, 8Companies Act, 1956 — Section 397, 398Criminal Procedure Code, 1973 (CrPC) — Section 195(1), 340, 340(1)

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High Courts20 Apr 2010Dismissed

North Eastern Carrying Corporation Vs Municipal Corporation of Delhi

Delhi High Court · (2010) 04 DEL CK 0296

Constitution of India, 1950 — Article 226, 227Delhi Municipal Corporation Act, 1957 — Section 417, 417(1), 417(3)

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