High Courts26 Apr 2010Dismissed
Uttam Kumar Vs State State Vs Uttam Kumar
Delhi High Court · (2010) 04 DEL CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 91Penal Code, 1860 (IPC) — Section 302, 304
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,601 of 6,586
High Courts26 Apr 2010Dismissed
Delhi Transport Corporation Vs Shri Shyam Sunder and Others Shri Shyam Sunder Vs Delhi Transport Corporation
Delhi High Court · (2010) 04 DEL CK 0025
Constitution of India, 1950 — Article 226Delhi Road Transport Authority (Conditions of Appointment and Service) Regulations, 1952 — Regulation 9
High Courts23 Apr 2010Allowed
Arvind Kumar Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 04 DEL CK 0370
Constitution of India, 1950 — Article 10, 14, 14(4), 15, 15(4)
High Courts23 Apr 2010
Umakant Vs D.T.C. and Another
Delhi High Court · (2010) 04 DEL CK 0369
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts23 Apr 2010
Jai Prakash Vs Wimpy Fast Food P. Ltd. and Others Goodwill Food Pvt. Ltd. Vs Commissioner of Labour and Others
Delhi High Court · (2010) 04 DEL CK 0368
High Courts23 Apr 2010
Om Pati Vs DTC
Delhi High Court · (2010) 04 DEL CK 0314
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(2), 33C(1), 33C(2)
High Courts23 Apr 2010Dismissed
Rajdev Kumar Yadav Vs State
Delhi High Court · (2010) 04 DEL CK 0304
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts23 Apr 2010Dismissed
Rakesh Bajaj Vs The Registrar Cooperative Societies
Delhi High Court · (2010) 04 DEL CK 0292
Constitution of India, 1950 — Article 226Delhi Co-operative Societies Act, 1972 — Section 60, 61
High Courts23 Apr 2010
Sunder @ Sanju Vs State
Delhi High Court · (2010) 04 DEL CK 0291
Criminal Procedure Code, 1973 (CrPC) — Section 389Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 2, 20, 7A, 7A(1)Penal Code, 1860 (IPC) — Section 120B, 302, 324, 34
High Courts23 Apr 2010Dismissed
Rakesh Kr. Goel Vs Bharat Rasayan Finance Ltd.
Delhi High Court · (2010) 159 PLR 14
Criminal Procedure Code, 1973 (CrPC) — Section 251, 256, 482
High Courts23 Apr 2010
People for Animals Vs Union of India (UOI)
Delhi High Court · (2010) 04 DEL CK 0258
Arms Act, 1959 — Section 2
High Courts23 Apr 2010Dismissed
Raj Kumari Vs State
Delhi High Court · (2010) 2 Crimes 545
Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Apr 2010Dismissed
Residents Welfare and Recreation Association (Regd.) and Others Vs DDA and Others
Delhi High Court · (2010) 04 DEL CK 0237
Constitution of India, 1950 — Article 226, 32
High Courts23 Apr 2010Dismissed
Value Advisory Services (P.) Ltd. Vs Registrar of Companies and Another
Delhi High Court · (2011) 105 CLA 214 : (2011) 165 CompCas 189
Companies (Amendment) Act, 2000 — Section 3(3), 3(5)Companies Act, 1956 — Section 560, 560(6)
High Courts23 Apr 2010Dismissed
Ashok Kumar Mittal and Others Vs Union of India and Others
Delhi High Court · (2010) 4 ILR Delhi 658
Land Acquisition Act, 1894 — Section 4, 6Limitation Act, 1963 — Section 5Specific Relief Act, 1963 — Section 6
High Courts23 Apr 2010
Guddu Vs State
Delhi High Court · (2010) 04 DEL CK 0110
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 302, 326, 34, 392
High Courts23 Apr 2010
Umesh Dutt Vs State (Govt. of NCT, Delhi)
Delhi High Court · (2010) 04 DEL CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts23 Apr 2010Allowed
Babita Das Vs The Secretary Ministry of Public Grievances amd Administrative Reforms Govt. of India and Another
Delhi High Court · (2010) 04 DEL CK 0105
Constitution of India, 1950 — Article 226
High Courts23 Apr 2010Dismissed
Anu Ahluwalia and Others Vs Bennett Coleman and Co. Ltd. and Another
Delhi High Court · (2010) 04 DEL CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 200, 203, 204, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(2)
High Courts23 Apr 2010
Khurshid Vs The State (N.C.T. of Delhi)
Delhi High Court · (2010) 04 DEL CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 428