High Courts26 Apr 2010
National Industrial Development Corporation Ltd. Vs Industrial Tribunal No. 1 and Another
Delhi High Court · (2010) 04 DEL CK 0349
Industrial Disputes Act, 1947 — Section 9A
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,600 of 6,586
High Courts26 Apr 2010Allowed
Sh. Anil Chuttani Vs The Oil and Natural Gas Corporation
Delhi High Court · (2010) 04 DEL CK 0348
Constitution of India, 1950 — Article 14, 16, 21Delhi Transport Corporation Regulations — Regulation 14(10)Oil and Natural Gas Corporation Leave Regulations, 1995 — Regulation 14(2), 14(5)
High Courts26 Apr 2010Allowed
Paras Ram @ Parse Vs Sheoji Ram and Others
Delhi High Court · (2010) 4 ILR Delhi 443
Limitation Act, 1963 — Article 113, 18, 56, 57, 58
High Courts26 Apr 2010
Commissioner of Income Tax Vs Jacksons House
Delhi High Court · (2011) 198 TAXMAN 385
Income Tax Act, 1961 — Section 143(2), 144, 145(1), 145(2), 145(3)
High Courts26 Apr 2010Allowed
M.L. Mahajan, Contractor Vs Delhi Development Authority and Another D.D.A. Vs M.L. Mahajan and Another
Delhi High Court · (2011) 7 RCR(Civil) 1030
Arbitration Act, 1940 — Section 30Contract Act, 1872 — Section 73, 74
High Courts26 Apr 2010
Commissioner of Income Tax Vs Jas Jack Elegance Exports
Delhi High Court · (2010) 324 ITR 95 : (2010) 191 TAXMAN 386
Income Tax Act, 1961 — Section 143(2), 144, 145(1), 145(2), 145(3)
High Courts26 Apr 2010Allowed
Mahesh Kumar Vs Learned District and Sessions Judge and Others
Delhi High Court · (2010) 04 DEL CK 0259
Central Civil Services (Conduct) Rules, 1964 — Rule 3Constitution of India, 1950 — Article 226Delhi Police Act, 1978 — Section 103
High Courts26 Apr 2010Disposed Off
M. Agarwal Processing Industrie Vs UOI and Another
Delhi High Court · (2010) 04 DEL CK 0223
Succession Act, 1925 — Section 263
High Courts26 Apr 2010Dismissed
Vilaiet Jafri Vs Delhi Development Authority
Delhi High Court · (2010) 04 DEL CK 0222
Constitution of India, 1950 — Article 226, 32
High Courts26 Apr 2010Dismissed
Delhi Subordinate Service Selection Board and Another Vs Nisha Kapoor
Delhi High Court · (2010) 04 DEL CK 0219
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 19(1)
High Courts26 Apr 2010Dismissed
UOI and Others Vs Kapal Dev
Delhi High Court · (2010) 04 DEL CK 0210
Constitution of India, 1950 — Article 14, 16
High Courts26 Apr 2010Dismissed
New India Assurance Co. Ltd. Vs Bali Ram Bansal and Others
Delhi High Court · (2010) 04 DEL CK 0101
High Courts26 Apr 2010
Radhey Shyam Vs State (N.C.T.) of Delhi
Delhi High Court · (2010) 04 DEL CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 300
High Courts26 Apr 2010
S.C. Rahi Vs Union of India (UOI) and Another S.L. Bansal Vs Union of India (UOI) and Others
Delhi High Court · (2010) 179 ECR 18
High Courts26 Apr 2010Dismissed
Director General (Prison) Vs Sh. Hari Shankar
Delhi High Court · (2010) 04 DEL CK 0070
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226
High Courts26 Apr 2010
R.K. Tangri Vs Pankaj Khetan and Another
Delhi High Court · (2010) 04 DEL CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts26 Apr 2010
Montreaux Resorts (P) Limited and Another Vs Vikram Bakshi and Others
Delhi High Court · (2010) 04 DEL CK 0050
Companies Act, 1956 — Section 397, 398Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts26 Apr 2010Allowed
Food Corporation of India Vs Regional Provident Fund Commissioner and Another
Delhi High Court · (2010) 04 DEL CK 0048
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2
High Courts26 Apr 2010Allowed
Sardar Patel Vidyalaya Vs G.P. Srivastava
Delhi High Court · (2010) 5 ILR Delhi 235
Delhi School Education Act, 1973 — Section 10, 11, 8, 8(2), 8(3)Delhi School Education Rules, 1973 — Rule 115(2), 115(5), 120(1), 120(2)
High Courts26 Apr 2010
Nirmal Industries Vs Dhanju Ram and Another
Delhi High Court · (2010) 04 DEL CK 0031