High Courts28 Apr 2010
Commissioner of Income Tax Vs Paradise Holidays
Delhi High Court · (2010) 325 ITR 13 : (2010) 195 TAXMAN 291
Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 144, 145(1)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,598 of 6,586
High Courts28 Apr 2010Allowed
Smt. Saroj Vs State
Delhi High Court · (2010) 04 DEL CK 0284
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts28 Apr 2010Allowed
Sunita Devi Vs Life Insurance Corporation of India and Another
Delhi High Court · (2010) 04 DEL CK 0280
Airlines Employees Self Contributory Superannuation Pension Rules — Rule 20
High Courts28 Apr 2010Dismissed
Sh. Ram Chet Vs Renutrol Limited and Another
Delhi High Court · (2010) 04 DEL CK 0278
Industrial Disputes Act, 1947 — Section 10(3), 17B, 33, 33(2), 33A
High Courts28 Apr 2010Dismissed
Rajeshwar Tewari Vs Delhi Jal Board
Delhi High Court · (2010) 04 DEL CK 0264
Administrative Tribunals Act, 1985 — Section 9Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 16Constitution of India, 1950 — Article 226
High Courts28 Apr 2010Dismissed
Delhi Transport Corporation Vs Jai Pal Singh
Delhi High Court · (2010) 04 DEL CK 0251
Constitution of India, 1950 — Article 226Delhi Road Transport Authority (Conditions of Appointment and Service) Regulations, 1952 — Rule 10(5), 15Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts28 Apr 2010Dismissed
Jamaluddin Vs Mohd. Usman (Now Deceased) and Others
Delhi High Court · (2010) 04 DEL CK 0240
Delhi Municipal Corporation Act, 1957 — Section 477, 478
High Courts28 Apr 2010Disposed Off
Sher Singh Decd. thr. LR''s Vs Union of India and Another
Delhi High Court · (2010) 04 DEL CK 0234
Land Acquisition Act, 1894 — Section 4
High Courts28 Apr 2010Dismissed
Commissioner of Income Tax Vs Gillette Diversified Operations (P.) Ltd.
Delhi High Court · (2010) 324 ITR 226 : (2011) 198 TAXMAN 154
High Courts28 Apr 2010Dismissed
New India Assurance Co. Ltd. Vs Suminder Kaur and others
Delhi High Court · (2011) ACJ 2089
High Courts28 Apr 2010Dismissed
Madhu Rani Vs Gagan Tyagi
Delhi High Court · (2010) 04 DEL CK 0186
Hindu Marriage Act, 1955 — Section 13(1)
High Courts28 Apr 2010Dismissed
Rattan Lal Prajapati Vs MCD and Others
Delhi High Court · (2010) 04 DEL CK 0185
Constitution of India, 1950 — Article 21Delhi Municipal Corporation Act, 1957 — Section 420
High Courts28 Apr 2010Dismissed
Commissioner of Income Tax Vs Gillette Diversified Operations Pvt. Ltd.
Delhi High Court · (2010) 324 ITR 226 : (2011) 198 TAXMAN 154
High Courts28 Apr 2010Dismissed
Bharat Singh Vs Indian Airlines and Another
Delhi High Court · (2010) 04 DEL CK 0173
High Courts28 Apr 2010Dismissed
Union of India (UOI) and Others Vs Navrang Lal
Delhi High Court · (2010) 04 DEL CK 0172
Constitution of India, 1950 — Article 226
High Courts28 Apr 2010Dismissed
S.C. Upadhyay Vs The Hindustan Paper Corporation
Delhi High Court · (2010) 04 DEL CK 0163
Constitution of India, 1950 — Article 14, 21, 226, 309Hindustan Paper Corporation Conduct, Discipline and Appeal Rules — Rule 23, 24, 25, 4, 5
High Courts28 Apr 2010
The Commissioner of Income Tax Vs Lalsons Enterprises
Delhi High Court · (2010) 194 TAXMAN 512
Income Tax Act, 1961 — Section 263, 80HHC
High Courts28 Apr 2010Dismissed
Chief Secretary of Government of NCT of Delhi and Others Vs Sh. Jai Bhagwan
Delhi High Court · (2010) 04 DEL CK 0116
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 323, 34, 341, 506
High Courts28 Apr 2010Allowed
Col. Sawai Bhawani Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 5 ILR Delhi 243
Forest Act, 1927 — Section 59A(2), 59GGold (Control) Act, 1968 — Section 111, 112, 16, 16(12), 16(2)Income Tax Act, 1922 — Section 2(2), 24B
High Courts28 Apr 2010Dismissed
Central Tibetan Schools Administration Vs Vinod Kumar
Delhi High Court · (2010) 04 DEL CK 0109
Central Tibetan Schools Administration Appointment, Promotion and Seniority etc. Rules, 1975 — Rule 10, 10(1), 10(2), 11, 12Constitution of India, 1950 — Article 14, 16