High Courts27 Apr 2010
Badar Industries (P.) Ltd. Vs Registrar of Companies
Delhi High Court · (2010) 3 CompLJ 426 : (2010) 102 SCL 70
Companies Act, 1956 — Section 162, 560, 560(1), 560(2), 560(3)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,599 of 6,586
High Courts27 Apr 2010
Rajinder Bawa, Director, Baver Suspension (P.) Ltd. Vs Registrar of Companies
Delhi High Court · (2010) 3 CompLJ 448 : (2010) 119 DRJ 302 : (2010) 102 SCL 234
Companies (Court) Rules, 1959 — Rule 94Companies Act, 1956 — Section 162, 560, 560(1), 560(2), 560(3)
High Courts27 Apr 2010
True Fab (P.) Ltd. Vs Registrar of Companies
Delhi High Court · (2010) 3 CompLJ 452 : (2010) 102 SCL 153
Companies Act, 1956 — Section 162, 560, 560(1), 560(2), 560(3)
High Courts27 Apr 2010Dismissed
Commissioner of Income Tax Vs Suresh Kumar Kakar
Delhi High Court · (2010) 04 DEL CK 0250
Income Tax Act, 1961 — Section 147, 68
High Courts27 Apr 2010Dismissed
Ashok Kumar Bagga Vs Ashok Kumar Arora and Another
Delhi High Court · (2010) 04 DEL CK 0239
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Section 89
High Courts27 Apr 2010Disposed Off
Jaiveer Singh Vs State
Delhi High Court · (2011) 2 AD 716
Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts27 Apr 2010Dismissed
Union of India and others Vs Om Prakash and others
Delhi High Court · (2010) 04 DEL CK 0221
Constitution of India, 1950 — Article 14, 226
High Courts27 Apr 2010Dismissed
Municipal Corporation of Delhi Vs Sh. V.K. Jain
Delhi High Court · (2010) 04 DEL CK 0220
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Services (Control and Appeal) Regulations, 1959 — Regulation 5(5)
High Courts27 Apr 2010Dismissed
Sh. Rampat Azad Vs Union of India and others
Delhi High Court · (2010) 04 DEL CK 0209
Constitution of India, 1950 — Article 226
High Courts27 Apr 2010Dismissed
Dr. A.K. Belwal Vs Union of India and Others
Delhi High Court · (2010) 04 DEL CK 0208
Constitution of India, 1950 — Article 226
High Courts27 Apr 2010Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Vanshika Mad an and others
Delhi High Court · (2011) ACJ 2138
Evidence Act, 1872 — Section 74, 81
High Courts27 Apr 2010
Montreaux Resorts Pvt. Ltd. and Another Vs Sonia Khosla and Another
Delhi High Court · (2010) 04 DEL CK 0182
Arbitration and Conciliation Act, 1996 — Section 8, 9Companies Act, 1956 — Section 10F
High Courts27 Apr 2010Dismissed
Sukhdev Turi @ Samim Vs State
Delhi High Court · (2010) 04 DEL CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts27 Apr 2010
Commissioner of Income Tax Vs SFIL Stock Broking Ltd.
Delhi High Court · (2010) 233 CTR 36 : (2010) 325 ITR 285
Income Tax Act, 1961 — Section 143(1), 147, 148
High Courts27 Apr 2010Dismissed
Basant Ram Vs State
Delhi High Court · (2010) 04 DEL CK 0002
Penal Code, 1860 (IPC) — Section 201, 302
High Courts26 Apr 2010Dismissed
Usha Gupta Vs Income Tax Officer
Delhi High Court · (2010) 04 DEL CK 0355
Income Tax Act, 1961 — Section 153(2A), 276C, 277
High Courts26 Apr 2010Dismissed
Savitri Devi and Others Vs Ram Kishan and Others
Delhi High Court · (2010) 04 DEL CK 0354
Motor Vehicles Act, 1988 — Section 110A
High Courts26 Apr 2010Dismissed
Jagir Singh Vs Gurmeet Kaur
Delhi High Court · (2010) 04 DEL CK 0353
Benami Transactions (Prohibition) Act, 1988 — Section 3, 3(1), 4, 4(1), 4(3)Depositories Act, 1996 — Section 10(1)
High Courts26 Apr 2010Allowed
Tirlok Singh Vs Union of India (UOI) and Another
Delhi High Court · (2010) 04 DEL CK 0351
Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 7Public Premises (Eviction of Unauthorised Occupants) Rules, 1971 — Rule 8
High Courts26 Apr 2010
Dhawan Engineering Works Vs P. Balkrishna and Others
Delhi High Court · (2010) 170 DLT 666 : (2010) 5 SLR 297